High Courts06 Oct 2010Dismissed
The Commissioner of Income Tax Vs The South Indian Bank Ltd.
High Court Of Kerala · (2010) 10 KL CK 0222
Income Tax Act, 1961 — Section 14A, 234B, 263
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,380 of 2,719
High Courts06 Oct 2010Dismissed
Abdul Jaleel P. Vs State of Kerala and The Kerala Public Service Commission
High Court Of Kerala · (2010) 10 KL CK 0213
High Courts06 Oct 2010
N. Anirudhan, MLA Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0212
High Courts06 Oct 2010Allowed
The Secretary to Government of Kerala and The Assistant Commissioner Vs Premier Breweries Ltd.
High Court Of Kerala · (2010) 10 KL CK 0211
Kerala General Sales Tax Act, 1963 — Section 23(3), 23(3A), 5(2C)Kerala General Sales Tax Rules, 1963 — Rule 21(7), 21(7A)
High Courts06 Oct 2010Allowed
Noorul Islam Trust Vs The Chairman, The Regional Officer and The Commissioner of Entrance Examination
High Court Of Kerala · (2010) 10 KL CK 0100
High Courts06 Oct 2010Allowed
Bexy Michael Vs Michael, A.J.
High Court Of Kerala · (2010) 3 KLJ 538
Evidence Act, 1872 — Section 3
High Courts05 Oct 2010Dismissed
The Union of India (UOI), The Director General and The Chief General Manager Vs S. Gopinatha Panicker, K. Ratnakaran and Central Administrative Tribunal
High Court Of Kerala · (2010) 10 KL CK 0221
High Courts05 Oct 2010Dismissed
K. Subramania Pillai Vs S. Chandrasekar
High Court Of Kerala · (2010) 10 KL CK 0210
High Courts05 Oct 2010Dismissed
Maria Agnus Luke Vs Sri. Mara Pandiyan
High Court Of Kerala · (2010) 10 KL CK 0209
High Courts05 Oct 2010Dismissed
K.K. Jose Vs K. Jayakumar, P. Lathika and Aisha P. Nair
High Court Of Kerala · (2010) 10 KL CK 0141
High Courts05 Oct 2010
Ushakumari K.T. and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (2010) 10 KL CK 0102
High Courts04 Oct 2010
Nachimuthu Vs State of Kerala
High Court Of Kerala · (2011) 1 KLJ 784 : (2011) 1 KLT 651
Constitution of India, 1950 — Article 226Co-operative Societies Act, 1969 — Section 12(5), 60, 7
High Courts04 Oct 2010Dismissed
Chinnamma Vs The Circle Inspector of Police, The Sub Inspector of Police and Shyju
High Court Of Kerala · (2010) 10 KL CK 0241
High Courts04 Oct 2010Dismissed
Lineesh M. and Others Vs The Controller of Examinations, The Registrar, The Principal and The Principal
High Court Of Kerala · (2010) 10 KL CK 0237
High Courts04 Oct 2010Dismissed
Chithumma Kunjumuhammed Vs The District Collector and Others
High Court Of Kerala · (2010) 10 KL CK 0236
Constitution of India, 1950 — Article 226Kerala Land Conservancy Act, 1957 — Section 5
High Courts04 Oct 2010Allowed
Devassykutty A.M. Vs The District Collector and Shri Mohanan V.R.
High Court Of Kerala · (2010) 10 KL CK 0235
Constitution of India, 1950 — Article 226Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 28
High Courts04 Oct 2010Dismissed
N. Jamaludeen Vs Palamel Grama Panchayath, Pollution Control Board, Environmental Engineer, Pollution Control and Sainudheen
High Court Of Kerala · (2010) 10 KL CK 0220
High Courts04 Oct 2010Allowed
P.D. Leelamma, Secretary (Special Grade) Vs The Managing Committee of The Perumanna, Secretary to Government, The Director of Panchayath and The Deputy Director of Panchayath
High Court Of Kerala · (2010) 10 KL CK 0219
Constitution of India, 1950 — Article 226
High Courts04 Oct 2010
The Kerala State Road Transport Vs Travancore Pretreads Pvt. Limited
High Court Of Kerala · (2010) 10 KL CK 0208
Arbitration and Conciliation Act, 1996 — Section 34Micro, Small and Medium Enterprises Development Act, 2006 — Section 19