High Courts11 Oct 2010Allowed
''Sudarsans'' Partnership Firm Vs Kunjunni Nair alias K.K. Unni
High Court Of Kerala · (2010) 10 KL CK 0204
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,378 of 2,719
High Courts11 Oct 2010Allowed
Government of India, Director General, The Director General and The Inspector General, Border Secutiry Force Vs P.C. Paul
High Court Of Kerala · (2010) 10 KL CK 0162
High Courts11 Oct 2010Allowed
Flex Printing Owners Association of Kerala Vs State Election Commission
High Court Of Kerala · (2010) 4 KLT 662
Constitution of India, 1950 — Article 19(l), 21, 327, 328Income Tax Act, 1961 — Section 13A
High Courts11 Oct 2010Dismissed
Kavitha P. Vs K. Sunil Kumar Nair
High Court Of Kerala · (2010) 10 KL CK 0139
High Courts11 Oct 2010Allowed
Sudheesh Soman Vs The Kerala State Election Commission and Kerala State Pollution Control Board
High Court Of Kerala · (2010) 10 KL CK 0072
Constitution of India, 1950 — Article 19(1), 21A, 243K, 324, 327Income Tax Act, 1961 — Section 13A
High Courts11 Oct 2010Allowed
Flex Printing Owners Association Vs State Election Commission
High Court Of Kerala · (2010) 4 KLT 662
Constitution of India, 1950 — Article 19(1), 21, 21A, 243K, 324Income Tax Act, 1961 — Section 13A
High Courts11 Oct 2010Allowed
S. Raju Vs C.S. Chithran and Others
High Court Of Kerala · (2010) 10 KL CK 0037
High Courts08 Oct 2010Allowed
Shanu T. Hameed Vs State of Kerala
High Court Of Kerala · (2011) 2 ILR (Ker) 449 : (2011) 2 KLJ 447
Criminal Practice Rules, 1999 — Rule 80Criminal Procedure Code, 1973 (CrPC) — Section 232, 304, 313, 354(5), 357(1)Evidence Act, 1872 — Section 106, 118
High Courts08 Oct 2010Dismissed
Thankam Paul (Dr.) Vs City Hospital (Pvt.) Ltd. and Another
High Court Of Kerala · (2011) 2 BC 295 : (2011) 100 CLA 517 : (2011) 162 CompCas 439 : (2011) 1 KLT 141
Companies Act, 1956 — Section 111(2), 428, 433, 434, 434(1)
High Courts08 Oct 2010Dismissed
Dr. Thankam Paul Vs City Hospital Pvt. Ltd., Ernakulam and Another
High Court Of Kerala · (2011) 162 CompCas 439 : (2010) 3 KLJ 562
Companies Act, 1956 — Section 439(4)(b)
High Courts08 Oct 2010Dismissed
The Fertilizers and Chemicals Vs P.G. Radhakrishnan Nair and Others
High Court Of Kerala · (2010) 10 KL CK 0186
Payment of Gratuity Act, 1972 — Section 4(1)
High Courts08 Oct 2010
Madhavan, Jinesh and Neena Vs N.A. Jose Anthony, K.V. Sidhan, The Manager and V. Rajendran
High Court Of Kerala · (2010) 10 KL CK 0165
Motor Vehicles Act, 1988 — Section 166
High Courts08 Oct 2010Dismissed
T.V. Athira Vs Amitha T.A. and Others
High Court Of Kerala · (2010) 10 KL CK 0161
High Courts08 Oct 2010
C.P. Haridas Chettian Vs Naduvilakandyil Leela and Others
High Court Of Kerala · (2010) 10 KL CK 0099
High Courts08 Oct 2010Dismissed
Thankam Paul Vs City Hospital Private Limited
High Court Of Kerala · (2011) 2 BC 295 : (2011) 100 CLA 517 : (2011) 162 CompCas 439 : (2011) 1 KLT 141
Companies Act, 1956 — Section 111(2), 428, 433, 434, 434(1)
High Courts08 Oct 2010
State Vs Shanu T. Hameed
High Court Of Kerala · (2011) 2 KLJ 447
Criminal Procedure Code, 1973 (CrPC) — Section 232, 304, 313, 354(5), 357(1)Evidence Act, 1872 — Section 118Oaths Act, 1969 — Section 4, 4(1), 5, 7
High Courts08 Oct 2010
Rajan and Others Vs State of Kerala and Another
High Court Of Kerala · (2010) 3 KLJ 461
Criminal Procedure Code, 1973 (CrPC) — Section 482, 55, 55(a), 55(i)
High Courts08 Oct 2010Dismissed
The Cannanore Co-Operative Spinning Vs The Commissiioner of Central Excise, The Assistant Commissioner(Preventive) and The Superintendent of Central Excise
High Court Of Kerala · (2010) 10 KL CK 0004
High Courts07 Oct 2010Allowed
Commissioner of Income Tax Vs South Indian Bank Ltd.
High Court Of Kerala · (2011) 237 CTR 74 : (2012) 340 ITR 574
Income Tax Act, 1961 — Section 115WE, 115WJ, 143(1), 199, 206C