High Courts12 Oct 2010
Louis Robinson Vs Mathew and Joseph
High Court Of Kerala · (2010) 10 KL CK 0207
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,377 of 2,719
High Courts12 Oct 2010
Suresh Babu Vs Block Development Officer, The Executive Engineer, Public Health, The District Collector and Village Officer
High Court Of Kerala · (2010) 10 KL CK 0171
High Courts12 Oct 2010
R. Chithrajakumar, Sub Editor Vs The University of Kerala, The Vice Chancellor and The Registrar, University of Kerala
High Court Of Kerala · (2010) 10 KL CK 0170
Kerala University Act, 1957 — Section 2(27), 2(28)
High Courts12 Oct 2010Dismissed
Saji Chandran B. Vs State of kerala, Sub Inspector of Police and Reghunathan Pillai
High Court Of Kerala · (2010) 10 KL CK 0138
Constitution of India, 1950 — Article 226Special Marriage Act, 1954 — Section 25
High Courts12 Oct 2010Dismissed
Jasmine Vs Muslim Education and Cultural Centre and Others
High Court Of Kerala · (2011) 1 CivCC 385 : (2010) 3 KLJ 521 : (2010) 4 KLT 401
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 43 Rule 1, Order 9 Rule 13, 96(2)
High Courts12 Oct 2010Allowed
Joby Varghese Vs Armed Forces Tribunal
High Court Of Kerala · (2010) 4 ILR (Ker) 564 : (2011) 1 KLJ 63 : (2010) 4 KLT 611
Armed Forces Tribunals Act, 2007 — Section 2, 2(2), 3(o), 14, 14(1), 15, 30, 30(1), 31, 31(2), 34, 35Constitution Of India, 1950 — Article 136, 136(2), 226, 227, 227(1), 227(2), 227(3), 227(4), 323A, 323B
High Courts12 Oct 2010Dismissed
Aduvanni Saidu and Others Vs Aduvanni Moidutty
High Court Of Kerala · (2010) 4 KLT 407
Easements Act, 1882 — Section 47
High Courts12 Oct 2010Dismissed
V.T. Reghunath, Special Judge Vs State of Kerala, High Court of Kerala and The Registrar General
High Court Of Kerala · (2010) 10 KL CK 0040
High Courts12 Oct 2010Dismissed
T.P. Joshy Vs State of Kerala, The Deputy Tahsildar (RR), The Inspector and T.K. Pushkaran
High Court Of Kerala · (2010) 10 KL CK 0036
Kerala Toddy Workers Welfare Fund Act, 1969 — Section 2
High Courts12 Oct 2010Dismissed
Union of India, The Central Board of Direct Taxes and The Chief Commissioner of Income Tax Vs Samuel Thomas, A.G. Oommen and M.K. Gopinathan
High Court Of Kerala · (2010) 10 KL CK 0035
High Courts12 Oct 2010Dismissed
Dr. N. Raveendran Vs University Grants Commission and Others
High Court Of Kerala · (2010) 10 KL CK 0034
University Grants Commission Act, 1956 — Section 22, 3
High Courts12 Oct 2010Dismissed
M.M. Bashir Vs Special Sale Officer and Others
High Court Of Kerala · (2010) 10 KL CK 0028
High Courts12 Oct 2010
Joby Varghese Vs Armed Forces Tribunal and Others
High Court Of Kerala · (2011) 1 KLJ 63
Armed Forces Tribunals Act, 2007 — Section 2, 2(2), 3(o), 14, 14(1), 15, 30, 30(1), 31, 31(2), 34, 35Constitution Of India, 1950 — Article 136, 136(2), 226, 227, 227(1), 227(4), 323A, 323B
High Courts12 Oct 2010
P.C. Rinzo Vs Intelligence Officer, Squad III and Others
High Court Of Kerala · (2011) 42 VST 271
Kerala Value Added Tax Act, 2003 — Section 44(8)
High Courts11 Oct 2010Dismissed
Terumo Penpol Limited Vs State of Kerala
High Court Of Kerala · (2011) 42 VST 147
Central Sales Tax Act, 1956 — Section 8(2)(b)
High Courts11 Oct 2010
Kodiyathur Mannil Unni Moyin Kutty and Others Vs Kerala Wakf Board and Others
High Court Of Kerala · (2010) 10 KL CK 0224
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 63
High Courts11 Oct 2010
The Travancore Rubber Marketing and The Managing Committee of The Travancore Vs Sunny Cherian, The Joint Registrar of Co-Operative and The Kottyam District Co-Operative Bank
High Court Of Kerala · (2010) 10 KL CK 0218
High Courts11 Oct 2010
The Oriental Insurance Co. Ltd. Vs M.P.T. Abdul Jabbar
High Court Of Kerala · (2010) 10 KL CK 0205