High Courts16 Sept 2010
Madhu Kumar R., Driver and Others Vs State of Kerala, The Director General of Police and The Director
High Court Of Kerala · (2010) 09 KL CK 0287
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,391 of 2,719
High Courts16 Sept 2010
P.P. Abraham Vs Dr. K.C. Thomas
High Court Of Kerala · (2010) 09 KL CK 0263
Rent Control Act, 1965 — Section 11(10), 11(3), 11(8), 20
High Courts16 Sept 2010Dismissed
Nandakumar S. Vs The Kerala State Electricity Board and The Chief Engineer (Human Resources)
High Court Of Kerala · (2010) 09 KL CK 0207
Constitution of India, 1950 — Article 226
High Courts16 Sept 2010
Poyyil Sukumaran Vs Parambathkandy Keloth Kadeeja
High Court Of Kerala · (2010) 09 KL CK 0203
High Courts16 Sept 2010
Dr. Hareesh S., Assistant Surgeon Vs The Director of Health Services, The District Medical Officer of Health and The Medical Officer, Community Health
High Court Of Kerala · (2010) 09 KL CK 0198
High Courts16 Sept 2010
T. Prasannakumar Vs The Commissioner, The Director of Civil Supplies, The District Collector and The Taluk Supply Officer
High Court Of Kerala · (2010) 09 KL CK 0188
High Courts16 Sept 2010Dismissed
Shamin Sainudheen Vs Medical Council of India
High Court Of Kerala · (2010) 4 ILR (Ker) 183 : (2010) 4 KLT 103
Constitution of India, 1950 — Article 142, 226Graduate Medical Education Regulations, 1997 — Regulation 5(2), 5(5)
High Courts16 Sept 2010
State of Kerala and Another Vs K.J. Varkey and Others
High Court Of Kerala · (2011) 1 KLJ 200 : (2010) 4 KLT 274
High Courts16 Sept 2010Dismissed
Philomena Vs Vincent, Babu, Eliyamma and Greater Cochin Development Authority
High Court Of Kerala · (2010) 09 KL CK 0120
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts16 Sept 2010Allowed
Sajah @ Sajad Vs Sunila Kumari C.K. and Rohith
High Court Of Kerala · (2010) 09 KL CK 0102
High Courts16 Sept 2010
Abdulla Haji Vs Krishnan
High Court Of Kerala · (2010) 4 KLT 888 : (2011) 1 RCR(Rent) 113
High Courts16 Sept 2010Allowed
K.C. Abdulla Haji Vs Thekkeveettil Krishnan
High Court Of Kerala · (2011) 1 KLJ 25
High Courts16 Sept 2010Dismissed
Arun K., Jacob Cherian, Praveen A.L. and Sujith Kumar S.R. Vs Kerala Public Service Commission
High Court Of Kerala · (2010) 09 KL CK 0071
High Courts16 Sept 2010
K. Kishore Kumar Vs State of Kerala, The Secretary to Government, The Chief Engineer and The Director, Vigilance Department
High Court Of Kerala · (2010) 09 KL CK 0070
High Courts16 Sept 2010
K.K. Rajan and V. Kumuda Bai Vs The State of Kerala and The Director of Printing
High Court Of Kerala · (2010) 09 KL CK 0069
High Courts16 Sept 2010
K. Krishnakumar, U.D. Clerk Vs Kollam Corporation, Secretary, Kollam Corporation and Director, Urban Affairs Department
High Court Of Kerala · (2010) 09 KL CK 0068
High Courts16 Sept 2010Allowed
P.J. Sumathy Vs The Kunnamkulam Municipality, The Chief Town Planner and The State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0067
High Courts16 Sept 2010Dismissed
Rajesh, O. Vs State of Kerala and Another
High Court Of Kerala · (2010) 4 KLT 124
Companies Act, 1956 — Section 617Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 6, 7, 8Kerala Municipalities Act, 1994 — Section 86(1)
High Courts16 Sept 2010Allowed
Raveendran Nair Vs Sadasivan Nadar
High Court Of Kerala · (2010) 09 KL CK 0036
High Courts16 Sept 2010
Rajesh Kumar K., Lecturer Vs M.G. University and Vice Chancellor, M.G. University
High Court Of Kerala · (2010) 09 KL CK 0031