High Courts16 Sept 2010Dismissed
Rajesh A.K. Vs Union of India (UOI), The Director and The Commissioner of Central Excise
High Court Of Kerala · (2010) 09 KL CK 0028
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,392 of 2,719
High Courts15 Sept 2010
Samdeep Mohan Varghese Vs Anjana
High Court Of Kerala · (2011) 1 CivCC 511 : (2011) 1 RCR(Civil) 164 : (2011) 1 RCR(Civil) 164
Constitution of India, 1950 — Article 21, 44Dissolution of Muslim Marriages Act, 1939 — Section 2Divorce (Amendment) Act, 2001 — Section 10(1), 32
High Courts15 Sept 2010Dismissed
Mahesh Kumar Vs Taxi Drivers Co-operative Society Ltd.
High Court Of Kerala · (2011) 2 BC 304 : (2010) 4 KLT 544 : (2011) 1 RCR(Civil) 311
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Sept 2010
Smt. Giji Saji and Saji Vs The Canara Bank and The Regional Manager, Canara Bank
High Court Of Kerala · (2010) 09 KL CK 0402
High Courts15 Sept 2010Dismissed
A: Husband Vs B: Wife
High Court Of Kerala · (2011) 1 DMC 364 : (2010) 4 KLT 434
Constitution of India, 1950 — Article 21, 44Dissolution of Muslim Marriages Act, 1939 — Section 2Divorce Act, 1869 — Section 10, 10(1), 32
High Courts15 Sept 2010Dismissed
T.P. Rajan Nair and K.M. Thankamma Vs Nellikuzhy Grama Panchayath, Saji Souparnika and Santha Sukumaran
High Court Of Kerala · (2010) 09 KL CK 0384
Constitution of India, 1950 — Article 227
High Courts15 Sept 2010Dismissed
Gee Cans Vs Tranancore Deveswom Board and Devaswom Commissioner
High Court Of Kerala · (2010) 09 KL CK 0318
High Courts15 Sept 2010
Fr. Sebastian and Leena V.A., High School Assistant (Hindi) Vs The State of Kerala, The Director of Public Instruction, The Deputy Director of Education and The District Educational Officer
High Court Of Kerala · (2010) 09 KL CK 0291
High Courts15 Sept 2010Allowed
S. Sasi, Staff Car Driver Grade II Vs The Rubber Board and Others
High Court Of Kerala · (2010) 09 KL CK 0290
High Courts15 Sept 2010
State of Kerala Vs Shijil
High Court Of Kerala · (2011) 1 KLJ 447
Criminal Procedure Code, 1973 (CrPC) — Section 232, 298, 313, 366Penal Code, 1860 (IPC) — Section 102, 143, 147, 148, 149
High Courts15 Sept 2010Allowed
V.O. Jose and The Secretary Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0269
High Courts15 Sept 2010Dismissed
T.A. Vijayaraghavan Vs The Zonal Manager, The Regional Manager, Food Corporation and The District Manager
High Court Of Kerala · (2010) 09 KL CK 0246
High Courts15 Sept 2010Dismissed
V.G. Ramachandran Nair (Former Junior) Vs The Chairman, The Chief Engineer (General) and The Secretary
High Court Of Kerala · (2010) 09 KL CK 0245
Constitution of India, 1950 — Article 226
High Courts15 Sept 2010
Anju R. Vs State of Kerala, The University of Kerala and The Registrar
High Court Of Kerala · (2010) 09 KL CK 0241
High Courts15 Sept 2010Dismissed
P. Jaya and P. Maheswari Vs C. Rethinam, P. Ramani and Kannan
High Court Of Kerala · (2010) 09 KL CK 0206
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6, 11(2), 18Constitution of India, 1950 — Article 227
High Courts15 Sept 2010Dismissed
National Insurance Co. Ltd. Vs Murugan R.
High Court Of Kerala · (2010) 09 KL CK 0204
Rent Control Act, 1965 — Section 11(3), 11(8), 20
High Courts15 Sept 2010
M.C. Mohanan and Others Vs Assistant Executive Engineer, The Assistant Engineer and District Collector
High Court Of Kerala · (2010) 09 KL CK 0202
Kerala Land Conservancy Act, 1957 — Section 11, 16
High Courts15 Sept 2010Dismissed
Nithin K.T. and Others Vs The Calicut University, Controller of Examinations and The Principal
High Court Of Kerala · (2010) 09 KL CK 0190
High Courts15 Sept 2010
Abdul Azeez Vs Union of India (UOI) and Others
High Court Of Kerala · (2010) 09 KL CK 0189
High Courts15 Sept 2010Dismissed
Neptune Readymix Concrete Pvt. Ltd. Vs The Intelligence Officer
High Court Of Kerala · (2010) 4 KLT 574 : (2011) 39 VST 375
Kerala Court Fees and Suits Valuation Act, 1959 — Section 76(1), 76(2)Kerala General Sales Tax Act, 1963 — Section 45A(1), 45A(3), 45A(5)