High Courts04 Jan 2011
Sudheesh A.P. Vs The Sub Divisional Magistrate/RDO and Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0167
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23A, 23A(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,339 of 2,719
High Courts04 Jan 2011Dismissed
Prof. John M. George Vs State of Kerala, The Secretary to Government, The Director of Health Services and The Director of Collegiate Education
High Court Of Kerala · (2011) 01 KL CK 0165
Kerala Government Servants Medical Attendance Rules, 1961 — Rule 7A
High Courts04 Jan 2011Dismissed
Valliyoth Karunan Vs State of Kerala
High Court Of Kerala · (2011) CriLJ 1269 : (2011) 1 ILR (Ker) 524 : (2011) 1 KLT 478 : (2011) 2 RCR(Criminal) 71 : (2011) 2 RCR(Criminal) 71
Evidence Act, 1872 — Section 114, 118, 8Penal Code, 1860 (IPC) — Section 376
High Courts04 Jan 2011Dismissed
State of Kerala Vs Sri. P.D. Shaju
High Court Of Kerala · (2011) 01 KL CK 0160
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Kerala General Sales Tax Act, 1963 — Section 19, 19(1), 35, 39(7), 43
High Courts04 Jan 2011Dismissed
Jishnu.K Plus One Student Vs The Deputy Director of Education, General Convenor, Kerala School Science The Director of Higher Secondary The Chairman and Appeal Committee
High Court Of Kerala · (2011) 01 KL CK 0157
High Courts04 Jan 2011
R. Gopinatha Kurup, Anjali Vs The Travancore Cements Ltd. and The Managing Director, The Travancore
High Court Of Kerala · (2011) 01 KL CK 0148
High Courts04 Jan 2011
Siddique Vs Regional Transport Authority and Secretary, Regional Transport Authority
High Court Of Kerala · (2011) 01 KL CK 0145
High Courts04 Jan 2011
S. Santhosh Kumar Vs The Regional Transport Authority and The Chairman
High Court Of Kerala · (2011) 01 KL CK 0144
High Courts04 Jan 2011
Sainaba P. Vs The Sub Registrar, The Revenue Divisional Officer and The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0142
High Courts04 Jan 2011
Abdul Saleem V. Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0139
High Courts04 Jan 2011Dismissed
C. Babu Vs Kerala State Co-Operative Election, Returning Officer, Electoral Officer and Vaikom Taluk Co-Operative Agricultural
High Court Of Kerala · (2011) 01 KL CK 0138
High Courts04 Jan 2011Dismissed
State of Kerala Vs United Breweries Ltd.
High Court Of Kerala · (2011) 01 KL CK 0126
Kerala General Sales Tax Act, 1963 — Section 45A
High Courts04 Jan 2011Dismissed
Midhun George Vs State of Kerala, Director of Public Instructions, Deputy Director of Education and District Educational Officer
High Court Of Kerala · (2011) 01 KL CK 0119
High Courts04 Jan 2011
Siny Sam, Mini. P. Pillai, Sheeja Devi. L. and Harees Vs State of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0114
High Courts04 Jan 2011
Selma Rajesh Vs The Regional Transport Authority and The Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0100
High Courts04 Jan 2011
N. Sasidharan Nair, President Vs State of Kerala, The Director of Higher Secondary and Director of Public Institutions
High Court Of Kerala · (2011) 01 KL CK 0085
High Courts04 Jan 2011
K.A. Rasheed Vs Regional Transport Authority and Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0084
High Courts04 Jan 2011
P.M. Shaji and Devaki Narayanan Vs Deputy Registrar/Special Arbitrator, Special Sales Officer, Ernakulam District Co-operative Bank, P.N. Chandran and Parayidukkil
High Court Of Kerala · (2011) 01 KL CK 0072
High Courts04 Jan 2011Dismissed
Theertha Ramesh Vs The State of Kerala, The Deputy Director of Education, Ansin Sreeraj, and Hassan M.K.
High Court Of Kerala · (2011) 01 KL CK 0066