High Courts05 Jan 2011Dismissed
State of Kerala Vs Southern Fisheries Corporation
High Court Of Kerala · (2011) 1 KLJ 719 : (2011) 1 KLT 956
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,338 of 2,719
High Courts05 Jan 2011
Sri K. Sadasivan Vs Sree Thricherumanna Alias, Malabar Devaswam Board and Executive Officer, Sri. Thricherumanna
High Court Of Kerala · (2011) 01 KL CK 0166
High Courts05 Jan 2011
M.K. Abdul Jaleel Vs Shahina and Muhammed Sanool
High Court Of Kerala · (2011) 01 KL CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts05 Jan 2011Dismissed
Shaji Thomas Vs The Superintending Engineer, The Executive Engineer and The Asst. Executive Engineer
High Court Of Kerala · (2011) 01 KL CK 0163
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Dismissed
Smt. Kamala Raphael Vs Earnest and Others
High Court Of Kerala · (2011) 1 KLJ 286
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1, 104, 114Evidence Act, 1872 — Section 41Limitation Act, 1963 — Article 137, 5
High Courts05 Jan 2011
Shafi Kayalmadathil Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0146
High Courts05 Jan 2011
Roy Antony Vs The District Collector, The Thahsildar (Revenue Recovery), The Village Officer and The Welfare Fund Inspector
High Court Of Kerala · (2011) 01 KL CK 0141
High Courts05 Jan 2011
Ismail Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0140
High Courts05 Jan 2011
A.K.GOPINATHAN Vs The Executive Engineer, Kulanada Grama Panchayat and The District Collector
High Court Of Kerala · (2011) 01 KL CK 0133
High Courts05 Jan 2011
M. Rajendera Prasad Vs Central Board of Secondary Education, Regional Officer and Principal, Sivagiri Sreenarayana Senior
High Court Of Kerala · (2011) 01 KL CK 0129
High Courts05 Jan 2011
N. Divakaran Vs The Regional Transport Authority, The Secretary, N. Unniyan, The State Transport Appellate Tribunal
High Court Of Kerala · (2011) 01 KL CK 0124
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Allowed
G.K. Engineering Works Vs St. John The Baptist Church and Forms India Consultant Engineers
High Court Of Kerala · (2011) 1 KLJ 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Article 18, 19, 10, 18, 19
High Courts05 Jan 2011Dismissed
Muslim Relief Committee (Regd.) Vs The Government of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0052
High Courts05 Jan 2011Dismissed
IVL India (P) Ltd. Vs CIT
High Court Of Kerala · (2011) 01 KL CK 0033
High Courts04 Jan 2011Dismissed
The New India Assurance Company Ltd. Vs Jameela and Others
High Court Of Kerala · (2011) 2 KLJ 562 : (2011) 8 RCR(Civil) 287
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(1)(b)(i), 166, 173
High Courts04 Jan 2011
Ambika Devi T.K. Vs The Bank of India and The Branch Manager
High Court Of Kerala · (2011) 01 KL CK 0247
High Courts04 Jan 2011Dismissed
Commissioner of Income Tax Vs K. Moideen Kutty Haji
High Court Of Kerala · (2011) 2 ILR (Ker) 364 : (2011) 2 KLJ 87
Income Tax Act, 1961 — Section 133A, 263, 271(1)
High Courts04 Jan 2011Dismissed
Karunan Vs State of Kerala
High Court Of Kerala · (2011) 3 Crimes 27
Evidence Act, 1872 — Section 114, 118, 8Penal Code, 1860 (IPC) — Section 376
High Courts04 Jan 2011Dismissed
P.K. Sasi Vs Murukan Achari
High Court Of Kerala · (2011) 1 KLJ 383 : (2011) 1 KLT 313
Civil Procedure Code, 1908 (CPC) — Section 60Penal Code, 1860 (IPC) — Section 354
High Courts04 Jan 2011
Mini Divakaran Vs State of Kerala, The Director of Public Instructions, Deputy Director of Education and The Assistant Educational Officer
High Court Of Kerala · (2011) 01 KL CK 0174