High Courts04 Jan 2011Dismissed
Ramees IBN Refeeque Vs State of Kerala, Director Public Instruction, Deputy Director of Education and District Education Officer
High Court Of Kerala · (2011) 01 KL CK 0056
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,340 of 2,719
High Courts04 Jan 2011Dismissed
New India Assurance Co. Ltd. Vs Jameela and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 285 : (2011) 2 KLJ 562 : (2011) 3 TAC 40
Motor Vehicles Act, 1988 — Section 147, 147(1), 166, 173
High Courts04 Jan 2011
K. Baby Sobhana Vs Kerala State Road Transport Corporation and Another
High Court Of Kerala · (2013) 136 FLR 879
High Courts04 Jan 2011
Sashi M. Vs Kannur University and Academic Counsel
High Court Of Kerala · (2011) 01 KL CK 0001
High Courts03 Jan 2011
The New India Assurance Company Ltd. Vs Rajula Beebi @ Ranjula and Others
High Court Of Kerala · (2011) 3 KLJ 319
Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 4
High Courts03 Jan 2011
New India Assurance Company Ltd. Vs Rajula Beebi and Others
High Court Of Kerala · (2013) ACJ 994 : (2011) 3 ILR (Ker) 344
Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 4
High Courts03 Jan 2011Allowed
Commissioner of Income Tax Vs State Farming Corporation of Kerala Ltd.
High Court Of Kerala · (2011) 244 CTR 560 : (2011) 199 TAXMAN 371
Income Tax Act, 1961 — Section 10Income Tax Rules, 1962 — Rule 7A, 7A(1), 7A(2)
High Courts03 Jan 2011Allowed
State of Kerala and Others Vs Lali M.S. and Another
High Court Of Kerala · (2011) 1 KLJ 705 : (2011) 1 KLT 787
High Courts03 Jan 2011Dismissed
V. Ramesh Vs State of Kerala, Superintendent of Police (Rural), Circle Inspector of Police and Executive Engineer (Road Division)
High Court Of Kerala · (2011) 01 KL CK 0153
High Courts03 Jan 2011
Chandramouli, P.V. Vasudevan Namboodiri, T.P.Bhaskaran and M.K. Kanarakkutty Vs Appellate Authority Under The Payment, Conrolling Authority Under The Payment and Kerala State Electricity Board
High Court Of Kerala · (2011) 01 KL CK 0152
High Courts03 Jan 2011
Velayudhan K.V Vs The Assistant Engineer and The Deputy Chief Engineer Electrical
High Court Of Kerala · (2011) 01 KL CK 0151
Electricity Act, 2003 — Section 152
High Courts03 Jan 2011Dismissed
Ram Gupta Vs State of Kerala and another
High Court Of Kerala · (2011) 4 RCR(Criminal) 598
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
High Courts03 Jan 2011
Commissioner of Income Tax Vs M.E. Meeran
High Court Of Kerala · (2013) 353 ITR 281
Income Tax Act, 1961 — Section 80IB
High Courts30 Dec 2010Allowed
Kotak Mahindra Bank Ltd. Vs Balaram Cements Ltd. Appearance
High Court Of Kerala · (2011) 3 KLJ 809
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 34, 35
High Courts28 Dec 2010
Sooraj Gemin, Parvathy Sonia Sooraj and Gauri Parvathy Sooraj Vs The Inspector General of Police and Others
High Court Of Kerala · (2010) 12 KL CK 0144
High Courts28 Dec 2010
Lakshmi Mohan G. Vs The Registrar, M.G. University and Another
High Court Of Kerala · (2010) 12 KL CK 0143
High Courts23 Dec 2010
Vijai Antony Mannanal and Others Vs M.G. University and Others
High Court Of Kerala · (2010) 12 KL CK 0166
High Courts23 Dec 2010
Vinod Kumar Vs District Collector, Additional District Magistrate and Thahasildar
High Court Of Kerala · (2010) 12 KL CK 0151
Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002 — Rule 27(2)