High Courts17 Jan 2011
M/s. Joseph And Company Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 681
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,336 of 2,719
High Courts17 Jan 2011Dismissed
Sohams Foundations Engineering Vs Union of India
High Court Of Kerala · (2012) 26 STR 593
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 115
High Courts17 Jan 2011
Nandini Jayarajan Vs Insurance Ombudsman
High Court Of Kerala · (2011) 3 KLT 131
Redressal of Public Grievances Rules, 1998 — Rule 13(1), 13(2), 14
High Courts17 Jan 2011Dismissed
Enathu Service Co-Op. Bank Vs The Consumer Disputes Redressal Forum and Another
High Court Of Kerala · AIR 2011 Ker 145 : (2011) 1 ILR (Ker) 423 : (2011) 1 KLJ 557 : (2011) 1 KLT 573 : (2011) 2 RCR(Civil) 205
Constitution of India, 1950 — Article 141Kerala Co-operative Societies Act, 1969 — Section 2, 3, 69
High Courts14 Jan 2011
Ramakrishnan Vs State of Kerala
High Court Of Kerala · (2011) 2 Crimes 699 : (2011) 1 KLT 842
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 313, 82, 83Penal Code, 1860 (IPC) — Section 325
High Courts14 Jan 2011
Musthafa. T.K. Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0170
High Courts14 Jan 2011Dismissed
Purushothaman Vs Divakaran
High Court Of Kerala · (2011) 4 CivCC 567 : (2011) 3 KLT 127 : (2011) 4 RCR(Civil) 53 : (2011) 4 RCR(Civil) 53
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Jan 2011
Kerala Educational Society (Reg. No. Er) Vs The Employees State Insurance, The State Of Kerala and Union of India (UOI)
High Court Of Kerala · (2011) 01 KL CK 0173
High Courts13 Jan 2011
K.M.Mathew Vs The Regional Transport Authority and The Secretary
High Court Of Kerala · (2011) 01 KL CK 0134
High Courts13 Jan 2011Allowed
K.R.S. Latex (India) Pvt. Ltd. and Another Vs Federal Bank and Others
High Court Of Kerala · AIR 2011 Ker 78 : (2011) 3 BC 1 : (2011) 101 CLA 236 : (2011) 1 ILR (Ker) 395 : (2011) 1 KLJ 310
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14(1), 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8(1), 8(5), 8(6), 9, 9(1)
High Courts13 Jan 2011
Suresh Vs State of Kerala
High Court Of Kerala · (2011) 3 KLJ 337 : (2011) 1 KLT 614
Kerala Abkari Act, 1077 — Section 55, 56, 58
High Courts13 Jan 2011
C.V. Moni Achari Vs The Director, Local Fund Audit
High Court Of Kerala · (2012) 1 KLJ 435
Constitution of India, 1950 — Article 226, 227, 243JGuruvayur Township Act, 1961 — Section 2Kerala Local Fund Audit Act, 1994 — Section 10, 11, 126(3), 13, 14
High Courts12 Jan 2011Dismissed
Varghese Vs T.K. Sivaraman
High Court Of Kerala · (2011) 2 CivCC 424 : (2011) 2 ILR (Ker) 139 : (2011) 2 KLJ 155 : (2011) 1 KLT 1005
High Courts11 Jan 2011Dismissed
Philips Alfred Malvin Vs Gonsalvis
High Court Of Kerala · (2011) 2 KLJ 48 : (2011) 1 KLT 742 : (2011) 2 RCR(Civil) 407 : (2011) 2 RCR(Civil) 407
Constitution of India, 1950 — Article 14, 21Evidence Act, 1872 — Section 114
High Courts11 Jan 2011Dismissed
H.K.A. Agencies and Others Vs Actia India Pvt. Ltd.
High Court Of Kerala · (2011) 1 ILR (Ker) 378
Arbitration and Conciliation Act, 1996 — Section 2, 34, 42, 43, 9
High Courts11 Jan 2011Dismissed
M.K.A. Agencies and Others Vs M/S. Actia India Pvt. Ltd.
High Court Of Kerala · (2011) 1 KLJ 328
Arbitration and Conciliation Act, 1996 — Section 2(e), 34, 42, 43, 9
High Courts10 Jan 2011Allowed
Commissioner of Income Tax Vs T.J. George
High Court Of Kerala · (2011) 240 CTR 148
Income Tax Act, 1961 — Section 132(4), 158BC, 2(14), 2(42C), 50
High Courts10 Jan 2011Dismissed
Govind Vishnu. A., B-Tech Biotechnology Vs The University of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0168
High Courts10 Jan 2011
Saji Kuriachan Vs District Collector
High Court Of Kerala · (2011) 1 KLT 484
Penal Code, 1860 (IPC) — Section 188