High Courts18 Jan 2011Dismissed
R. Sarath Vs State of Kerala
High Court Of Kerala · (2011) 01 KL CK 0101
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,335 of 2,719
High Courts18 Jan 2011Dismissed
Raju Vs Deputy Director of Education, Sri. K. Sasidharan and State of Kerala
High Court Of Kerala · (2011) 01 KL CK 0097
High Courts18 Jan 2011Dismissed
Thomas, M. C. Vs Sree Emoor Bhagavathy Devaswom and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 26
Kerala Court Fees and Suits Valuation Act, 1959 — Section 75Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(3)Transfer of Property Act, 1882 — Section 10, 105, 5
High Courts18 Jan 2011Allowed
Said Mohammed K. Vs State Of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 686
Arms Act, 1959 — Section 25(i)(a)Constitution of India, 1950 — Article 21, 22, 22(5)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10, 15, 2(p), 3, 7
High Courts18 Jan 2011
Kamakshy Sekhar Vs Agricultural Income Tax and Commercial Tax Officer
High Court Of Kerala · (2013) 2 KLT 823
Kerala Value Added Tax Act, 2003 — Section 22, 6, 6(1)(A)(b), 6(1A), 6(1A)(b)
High Courts18 Jan 2011
Chairman and Managing Director HOC Ltd. and Anr Vs Induchoodan C.G.
High Court Of Kerala · (2011) 2 KLJ 77
High Courts17 Jan 2011
Vasudevan Nair and Another Vs Muraleedharan
High Court Of Kerala · (2011) 2 ILR (Ker) 969 : (2011) 3 KLJ 49
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts17 Jan 2011Dismissed
Enathu Service Co-operative Bank Ltd. Vs Consumer Disputes Redressal Forum
High Court Of Kerala · AIR 2011 Ker 145 : (2011) 1 ILR (Ker) 423 : (2011) 1 KLJ 557 : (2011) 1 KLT 573 : (2011) 2 RCR(Civil) 205 : (2011) 2 RCR(Civil) 205
Constitution of India, 1950 — Article 141Consumer Protection Act, 1986 — Section 2, 3
High Courts17 Jan 2011Allowed
Commissioner of Income Tax Vs India Sea Foods
High Court Of Kerala · (2011) 332 ITR 424 : (2011) 2 KLJ 503 : (2011) 1 KLT 1028
Income Tax Act, 1961 — Section 143(1), 147, 148, 153(3), 154
High Courts17 Jan 2011Dismissed
Nila N.D., represented by Father Vs The General Coordinator, Director of, The Chairman Appeal Committee and Ardra B.R.
High Court Of Kerala · (2011) 01 KL CK 0182
High Courts17 Jan 2011
Catholic Reformation Literature Society Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 2011 Ker 70 : (2011) 1 ILR (Ker) 657 : (2011) 1 KLJ 707 : (2011) 1 KLT 776
Electricity Act, 2003 — Section 126, 126(1), 126(3), 126(6)(b), 127
High Courts17 Jan 2011Dismissed
Anusree Subash P. Vs The Deputy Director of Education and The General Convener
High Court Of Kerala · (2011) 01 KL CK 0132
High Courts17 Jan 2011
Mary Lonappan and Others Vs Maradu Municipality and State of Kerala
High Court Of Kerala · (2011) 01 KL CK 0130
High Courts17 Jan 2011
K.G. Udaya Kumar Vs District Collector, Revenue Divisional Officer, Senior Geologist and Tahsildar
High Court Of Kerala · (2011) 01 KL CK 0099
High Courts17 Jan 2011Dismissed
Chandana Gopan Vs District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0090
High Courts17 Jan 2011
Pretty Rachel Koshy Vs State Government of Kerala, Ministry of Social Welfare, Ministry of Labour (Govt. of kerala) and District Collector
High Court Of Kerala · (2011) 01 KL CK 0083
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 38
High Courts17 Jan 2011Dismissed
Urmila Mukundan, Standard X Vs The Organising Committe for 51th State, The Organising Committee for Ernakulam, The Appellate Committee and Jamshine Jamal, Standard IX
High Court Of Kerala · (2011) 01 KL CK 0075
High Courts17 Jan 2011
Balakrishnan Vs The Revenue Divisional Officer and Others
High Court Of Kerala · (2011) 01 KL CK 0054
High Courts17 Jan 2011
Hindustan Lever Ltd. Vs Tahsildar
High Court Of Kerala · (2011) 1 ILR (Ker) 905 : (2011) 1 KLT 671
Constitution of India, 1950 — Article 14, 19, 226, 300A, 301Transfer of Registry Rules, 1966 — Rule 18
High Courts17 Jan 2011
K.V. Cicily Vs State of Kerala, The Kaduthuruthy Urban Co-operative, The Board of Directors and The Co-operative Tribunal
High Court Of Kerala · (2011) 01 KL CK 0041