High Courts07 Jan 2011Dismissed
The Bombay Burmah Trading Corporation Vs Union of India (UOI) and Others, State of Kerala and The Custodian, Vested Forests
High Court Of Kerala · (2011) 01 KL CK 0103
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,337 of 2,719
High Courts07 Jan 2011Allowed
Kovalam Hotels Ltd., Hotel Leelaventure Ltd., Mr. Venu Krishnan, Director Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 32
Constitution of India, 1950 — Article 14, 19, 213(1), 245, 246Transfer of Property Act, 1882 — Section 53A
High Courts07 Jan 2011Allowed
Hotel Leelaventure Ltd. and Others Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 1046
Constitution of India, 1950 — Article 14, 19, 213(1), 245, 246Transfer of Property Act, 1882 — Section 53A
High Courts07 Jan 2011
Reena Varghese Vs Devassy and Another
High Court Of Kerala · (2011) 4 BC 234
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts07 Jan 2011
Justin P. Vs Sree Gokulam Chits and Finance Co. (P)
High Court Of Kerala · (2012) 1 Crimes 532 : (2011) 4 RCR(Criminal) 689
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts06 Jan 2011Allowed
Santha Vs Government of Kerala and Another
High Court Of Kerala · (2011) 2 KLJ 593
High Courts06 Jan 2011
CIT Vs T.O. Abraham and Company
High Court Of Kerala · (2011) 241 CTR 561
Income Tax Act, 1961 — Section 132, 156, 158BC, 158BE, 158BG
High Courts06 Jan 2011
Sri. Hussain Vs N.V. Abdul Khader, Sethuraman IPS and Mankada Entheenkutty
High Court Of Kerala · (2011) 01 KL CK 0150
Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 34
High Courts06 Jan 2011Dismissed
United India Insurance Company Ltd. Vs P.O. Pappu and Others
High Court Of Kerala · (2012) ACJ 870 : (2011) 1 KLJ 341 : (2011) 1 KLT 922 : (2011) 2 RCR(Civil) 500 : (2011) 2 RCR(Civil) 500 : (2011) 3 TAC 725
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts06 Jan 2011Dismissed
The Manager, Sn Trust, Sn Trust Building Vs Dr. N. Unnikrishnan, Principal (On Probation), The Kerala University and Dr. M. Devakumar, Principal, Sn College
High Court Of Kerala · (2011) 3 KLJ 691
Constitution of India, 1950 — Article 14Kerala University Act, 1974 — Section 54, 59, 59(6), 59(8), 63(6)
High Courts06 Jan 2011Dismissed
The Manager, SN Trust Vs Dr. N. Unnikrishnan and Others
High Court Of Kerala · (2011) 3 KLJ 691
Constitution of India, 1950 — Article 14, 16Kerala University Act, 1974 — Section 59, 59(6), 59(8), 63(6)
High Courts06 Jan 2011Dismissed
S.N. Trust Vs Unnikrishnan
High Court Of Kerala · (2011) 01 KL CK 0020
Kerala University Act, 1974 — Section 59(8)
High Courts06 Jan 2011Dismissed
Commissioner of Income Tax, Thrissur Vs M/s. Purayannur Industries
High Court Of Kerala · (2011) 2 KLJ 45
Income Tax Act, 1961 — Section 45(4)
High Courts05 Jan 2011Dismissed
State of Kerala and Others Vs Southern Fisheries Corporation
High Court Of Kerala · (2011) 1 KLJ 719
High Courts05 Jan 2011Dismissed
The Federal Bank Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2011) 240 CTR 320 : (2011) 198 TAXMAN 491
Companies Act, 1956 — Section 3Income Tax Act, 1961 — Section 28, 36(1)
High Courts05 Jan 2011Dismissed
Akbar Ali Vs Narayanankutty
High Court Of Kerala · (2011) 1 ILR (Ker) 877 : (2011) 1 KLJ 670 : (2011) 2 KLT 359 : (2011) 1 RCR(Rent) 398
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 20, 23
High Courts05 Jan 2011Allowed
M/s. G.K. Engineering Works Vs St. John The Baptist Church, Aluva and Another
High Court Of Kerala · (2011) 1 KLJ 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 10
High Courts05 Jan 2011Dismissed
Kunhirama Variar Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 750