High Courts19 Jan 2011
Sapna Sujith, ''Pratheeksha'' Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0199
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,334 of 2,719
High Courts19 Jan 2011Dismissed
Muhammed @ Kunhu Muhammed Vs Union of India (UOI), The Superintendent of Police and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0187
Citizenship Act, 1955 — Section 9, 9(2)Citizenship Rules, 2009 — Rule 30(2)
High Courts19 Jan 2011Dismissed
Sabeeda Beevi Vs Nazeema Thaha
High Court Of Kerala · (2012) 3 KLJ 558 : (2012) 3 KLT 549
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 12
High Courts19 Jan 2011Dismissed
Unnikrishnan K.K. Vs The Organizing Committee for 51ST, The Organizing Committee for Ernakulam, The Appellate Committee and Angel
High Court Of Kerala · (2011) 01 KL CK 0128
High Courts19 Jan 2011
Sheeja Vijayakumar Vs District Supply Officer and Taluk Supply Officer
High Court Of Kerala · (2011) 01 KL CK 0092
High Courts19 Jan 2011
Sayed Hashim Tangal Vs The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0082
High Courts19 Jan 2011
M.M. George Vs The Taluk Land Board and The State of Kerala
High Court Of Kerala · (2011) 01 KL CK 0067
High Courts19 Jan 2011Allowed
State of Kerala and Others Vs P. Satheeshkumar and Another
High Court Of Kerala · (2011) 2 ILR (Ker) 433 : (2011) 2 KLJ 565 : (2011) 2 KLJ 558
Kerala Education Rules, 1959 — Rule 6(4), 7
High Courts18 Jan 2011Allowed
Thankamma Vs Vivekanandan
High Court Of Kerala · (2011) 3 KLJ 118
Civil Procedure Code, 1908 (CPC) — Section 64Specific Relief Act, 1963 — Section 3, 40Succession Act, 1925 — Section 152
High Courts18 Jan 2011Dismissed
M.C. Thomas Vs Sree Emoor Bhagavathy Devaswom and Others
High Court Of Kerala · (2011) 3 KLJ 188
Kerala Court Fees and Suits Valuation Act, 1959 — Section 75Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(3)Transfer of Property Act, 1882 — Section 10, 105, 5
High Courts18 Jan 2011
Surendran Vs Preman
High Court Of Kerala · (2011) 3 BC 324 : (2011) 1 KLT 751 : (2011) 2 RCR(Criminal) 364
Criminal Procedure Code, 1973 (CrPC) — Section 357, 421, 446Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jan 2011
Pramod E.N. Vs The District Collector, The Sub Divisional Magistrate and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0201
High Courts18 Jan 2011
P.P. Mohanan, Krishna Priya Transport Vs The Secretary
High Court Of Kerala · (2011) 01 KL CK 0198
High Courts18 Jan 2011
Kallada Holiday Inn. Vs State of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0188
Foreign Liquor Rules, 1972 — Rule 40
High Courts18 Jan 2011
Ernakulathappan Charitable Educational and Nirmala Educational Trust Vs The Director of Technical Education and Others
High Court Of Kerala · (2011) 01 KL CK 0169
High Courts18 Jan 2011
P.P. Sudha, Ram Nilayam Vs The Secretary
High Court Of Kerala · (2011) 01 KL CK 0121
High Courts18 Jan 2011Dismissed
Sanal V. Shaju Vs The Director of Public Instructions, The General Convenor for Kerala School, The Deputy Director of Education and The Appeal Committee
High Court Of Kerala · (2011) 01 KL CK 0118