High Courts24 Jan 2011
K.S. Vijaya Kumar, Chief Accountant and All Kerala Co-operative Urban Bank Vs Concurrent Auditor To Nedumangad and Nedumangad Co-operative Urban Bank Ltd.
High Court Of Kerala · (2011) 01 KL CK 0137
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,332 of 2,719
High Courts24 Jan 2011
Paragon Steels Pvt. Ltd. Vs Commissioner of Central Excise, Board of Central Excise and Customs and Union of India (UOI)
High Court Of Kerala · (2011) 01 KL CK 0136
Central Excise Rules, 1944 — Rule 96ZOCentral Excises and Salt Act, 1944 — Section 37
High Courts24 Jan 2011Dismissed
K. Prasanth Kumar, MBBS, DLO (DNB) Vs The Principal, Medical College, The Secretary to Government and The Director of Health Services
High Court Of Kerala · (2011) 01 KL CK 0127
High Courts24 Jan 2011
K.U. Vincent Vs State of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0113
High Courts24 Jan 2011
Victor Bernard Dey Vs The Chief Conservator of Forests, The Divisional Forest Officer and The Forest Range Officer
High Court Of Kerala · (2011) 01 KL CK 0110
High Courts24 Jan 2011Dismissed
Sivanandan Vs District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0108
High Courts24 Jan 2011
Januvil James Vs Mahatma Gandhi University and The Controller of Examinations
High Court Of Kerala · (2011) 01 KL CK 0096
High Courts24 Jan 2011
Paul Sebastian Vs State of Kerala, The Commissioner of Civil Supplies and The District Collector
High Court Of Kerala · (2011) 01 KL CK 0071
High Courts24 Jan 2011Dismissed
Spectrum Softtech Solutions Pvt. Vs The General Manager, Bharath Sanchar and Senior Accounts Officer (TR OSP)
High Court Of Kerala · (2011) 01 KL CK 0064
Constitution of India, 1950 — Article 226Telegraph Act, 1885 — Section 7B
High Courts24 Jan 2011Dismissed
Damodaran Vs The Deputy Collector (General), The Asst. Executive Engineer, Sri Rajendran and Sri O.S. Jacob
High Court Of Kerala · (2011) 01 KL CK 0055
High Courts24 Jan 2011Dismissed
Karthikeyan, P.S. and Others Vs Registrar of Co-operative Societies and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 669 : (2011) 1 KLJ 634
Kerala State and Subordinate Services Rules, 1958 — Rule 39
High Courts24 Jan 2011Dismissed
State of Kerala Vs Yenkay Complex Pvt. Ltd.
High Court Of Kerala · (2011) 2 ILR (Ker) 555 : (2011) 2 KLJ 734 : (2011) 2 KLJ 732 : (2012) 47 VST 288
High Courts21 Jan 2011Dismissed
Ajitha Vs Atungal Mumcipality
High Court Of Kerala · (2011) 1 KLJ 639
High Courts21 Jan 2011
Suresh Lal R Vs The Drugs Controller of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 653
Essential Commodities Act, 1955 — Section 3
High Courts21 Jan 2011Allowed
Susi Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 760
Criminal Procedure Code, 1973 (CrPC) — Section 107Maintenance of Internal Security Act, 1971 — Section 8
High Courts21 Jan 2011
Najeeb N.A. Vs State of Kerala, The Chief Engineer, The Executive Engineer and The Assistant Executive Engineer
High Court Of Kerala · (2011) 01 KL CK 0197
High Courts21 Jan 2011
Thomas Jacob Vs The Registrar of Births and Deaths, The State of Kerala and The Chief Registrar of Births
High Court Of Kerala · (2011) 01 KL CK 0122
Births and Deaths Rules, 1970 — Rule 12, 12(4)Registration of Births and Deaths Act, 1969 — Section 15
High Courts21 Jan 2011
Lajeesh S. Vs The Joint Registrar of Co-Operative, The Assistant Registrar, The President, Vellavoor Central Service and The Vellavoor Central Service
High Court Of Kerala · (2011) 01 KL CK 0116