High Courts31 Jan 2011
M.P. Surendran Vs The Additional District Magistrate, The Commissioner of Land Revenue and The Deputy Chief Controller
High Court Of Kerala · (2011) 01 KL CK 0094
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,330 of 2,719
High Courts31 Jan 2011Dismissed
Janani Vs Santha Mathai, Saramma Varkki, Vims Mathai and Vimal Mathai
High Court Of Kerala · (2011) 01 KL CK 0093
High Courts31 Jan 2011
R.J. Shah and Co. Ltd. Vs Kerala State Electricity Board and The Chief Engineer
High Court Of Kerala · (2011) 01 KL CK 0089
High Courts31 Jan 2011Dismissed
Jamal Vs The Village Officer, Secretary, The Kodungalloor Panchayath and State of Kerala
High Court Of Kerala · (2011) 01 KL CK 0088
High Courts31 Jan 2011Dismissed
Rajeev K. Mathew Vs The State Bank of India
High Court Of Kerala · (2011) 01 KL CK 0080
High Courts31 Jan 2011
Jacob T. Koshy Vaidhyan Vs State of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0074
High Courts31 Jan 2011Dismissed
Sudhakaran Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 799
Criminal Procedure Code, 1973 (CrPC) — Section 293Kerala Abkari Act, 1077 — Section 56Kerala Abkari Shops Disposal Rules, 2002 — Rule 8(3), 9(2)
High Courts31 Jan 2011
Manu and Biju R. Vs The Geologist, Mining and Geology and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0049
High Courts31 Jan 2011
Sundara Rajan Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 634
Constitution of India, 1950 — Article 228, 290A, 291, 295, 296
High Courts31 Jan 2011Dismissed
Commissioner of Income Tax Vs Torry Harris Sea Foods (P) Ltd.
High Court Of Kerala · (2011) 242 CTR 111
Income Tax Act, 1961 — Section 10B(6), 10B(8)
High Courts31 Jan 2011Dismissed
Dr. Walter Alexander Vs The Registrar University of Kerala and Others
High Court Of Kerala · (2011) 2 KLJ 35 : (2011) 1 KLT 963
Kerala University Act, 1974 — Section 2(2), 2(27), 2(28)
High Courts31 Jan 2011
Mahin Vs The District Collector and The Revenue Divisional Officer
High Court Of Kerala · (2011) 01 KL CK 0026
High Courts31 Jan 2011Allowed
Ambika Vs State of Kerala
High Court Of Kerala · (2011) 3 KLT 35
Kerala Abkari Act, 1077 — Section 55, 56, 67(A)
High Courts31 Jan 2011
T.P. Sundara Rajan Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 424
Constitution of India, 1950 — Article 228, 290A, 291, 295, 296
High Courts28 Jan 2011Allowed
T. Sudheer Vs M.V. Susheela and Others
High Court Of Kerala · (2012) ACJ 1852
Kerala Education Rules, 1959 — Rule 5, 5A
High Courts28 Jan 2011
Rajaseghara Kurup Vs The Sub Inspector of Police and The Revenue Divisional Officer
High Court Of Kerala · (2011) 01 KL CK 0156
High Courts28 Jan 2011
Rajeswaran Kesavan Vs District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0135
High Courts28 Jan 2011Allowed
Krishnakumar and Another Vs P. Kunhiraman and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 85 : (2011) 2 KLJ 216
Kerala Education Rules, 1959 — Rule 51A
High Courts27 Jan 2011Dismissed
HDFC Bank Ltd. Vs The Consumer Dispute Redressal Forum and M. Abdul Jaleel
High Court Of Kerala · (2011) 01 KL CK 0193
High Courts27 Jan 2011
Mugal Dev Vs Central Board of Secondary Education, The Regional Officer and The Principal, S.N. Vidyabhavan SS
High Court Of Kerala · (2011) 01 KL CK 0191