High Courts27 Jan 2011
Alex L. Abraham, Hemanth S. and Koshy M. Sam Vs Saintgits College of Engineering and Others
High Court Of Kerala · (2011) 01 KL CK 0117
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,331 of 2,719
High Courts27 Jan 2011Dismissed
Chella Rowthar Vs Remabhai
High Court Of Kerala · (2011) 1 KLJ 702 : (2011) 1 KLT 850
High Courts25 Jan 2011Allowed
Kalarikkal Hotels (P) Ltd. Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 966
Constitution of India, 1950 — Article 14Foreign Liquor Rules — Rule 13(3), 39
High Courts25 Jan 2011
State of Kerala Vs M.M. George and The Taluk Land Board Vatakara
High Court Of Kerala · (2011) 01 KL CK 0195
Kerala Land Reforms Act, 1963 — Section 85(8)
High Courts25 Jan 2011
Latheef M.K. Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0181
High Courts25 Jan 2011
Athira H. Vs State of Kerala, Indian Overseas Bank and The Manager
High Court Of Kerala · (2011) 01 KL CK 0115
High Courts25 Jan 2011
Baby Likhitha Vs District Collector, The Additional Thahsildar, The Tahsildar and The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0109
High Courts25 Jan 2011Dismissed
Dileepkumar Panicker, C.S. Usha Kiran and C.S. Dharmaraja Panicker Vs G. Sathyaseela, P.S. Lekshmi, P.S. Gopal and C.S. Lakshmy Kiran
High Court Of Kerala · (2011) 01 KL CK 0078
High Courts25 Jan 2011
Antony Cardoza Vs State of Kerala
High Court Of Kerala · (2011) CriLJ 2107 : (2011) 1 ILR (Ker) 530 : (2011) 1 KLJ 500 : (2011) 1 KLT 946
Criminal Procedure Code, 1973 (CrPC) — Section 162, 197, 313(1), 374(2)Penal Code, 1860 (IPC) — Section 403Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 2
High Courts25 Jan 2011
V.X. Albin Vs The Tahsildar
High Court Of Kerala · (2011) 01 KL CK 0048
Transfer of Registry Rules, 1966 — Rule 18
High Courts25 Jan 2011
Jajoo Surgicals Pvt. Ltd. Vs State of Kerala and The Kerala Medical Services Corporation
High Court Of Kerala · (2011) 01 KL CK 0046
High Courts25 Jan 2011Allowed
Thrissur Taluk Co-operative College Educational Society Ltd. and another Vs Joint Registrar and others
High Court Of Kerala · (2012) 1 ILR (Ker) 753
Constitution of India, 1950 — Article 226
High Courts24 Jan 2011Dismissed
P.S. Karthikeyan and Others Vs The Registrar of Co-operative Societies and Others
High Court Of Kerala · (2011) 1 KLJ 634
Kerala Co-operative Societies Rules, 1969 — Rule 185(8), 186
High Courts24 Jan 2011Dismissed
State of Kerala Vs Malabar Ornaments (P.) Ltd.
High Court Of Kerala · (2013) 57 VST 309
Kerala Value Added Tax Act, 2003 — Section 6, 8(f)(i)
High Courts24 Jan 2011
Devikamani. K.N., P.K. Moni and Mothi Mony Vs The Tahsildar (Electoral Registration) and State Election Commission
High Court Of Kerala · (2011) 01 KL CK 0196
Constitution of India, 1950 — Article 226Registration of Electors Rules, 1960 — Rule 23
High Courts24 Jan 2011Allowed
Shymol A.C. Vs Kottuvally Grama Panchayat and The Registrar of Birth and Death
High Court Of Kerala · (2011) 01 KL CK 0194
Registration of Births and Deaths Act, 1969 — Section 14, 15Registration of Births and Deaths Rules, 1970 — Rule 12, 12(4)
High Courts24 Jan 2011Dismissed
Kallil Lalitha Vs The Taluk Supply Officer and Others
High Court Of Kerala · (2011) 01 KL CK 0192
High Courts24 Jan 2011
K.M. Balakrishnan Ezhuthassan Vs Talu Land Board
High Court Of Kerala · (2011) 01 KL CK 0178
Kerala Land Reforms Act, 1963 — Section 7E, 85(8)
High Courts24 Jan 2011
Pappinisseri Eco Tourism Society Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 747
Constitution of India, 1950 — Article 77Environment (Protection) Rules, 1986 — Rule 4, 4(3), 5, 5(3)
High Courts24 Jan 2011Dismissed
The President Vs The Registrar of Co-operative Societies and Others
High Court Of Kerala · (2011) 01 KL CK 0154