High Courts01 Feb 2011
Ninan Varghesh Mangalath Vs Divisinal Forest Officer, The Deputy Ranger and State of Kerala
High Court Of Kerala · (2011) 02 KL CK 0077
Forest Act, 1927 — Section 61B
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,329 of 2,719
High Courts01 Feb 2011
Hindustan Newsprint Ltd. Vs Shaji Mathew, Assistant Conservator of Forests Oommen Oommen
High Court Of Kerala · (2011) 02 KL CK 0076
High Courts01 Feb 2011
Ambili B. Vs State of Kerala and Others
High Court Of Kerala · (2011) 02 KL CK 0075
High Courts01 Feb 2011Allowed
K. Sivadasan Vs K. Parvathy
High Court Of Kerala · (2011) 02 KL CK 0066
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Feb 2011
Nishad K.V. Vs The District Collector and Others
High Court Of Kerala · (2011) 02 KL CK 0059
High Courts01 Feb 2011
K. Kelappan Vs The State of Kerala
High Court Of Kerala · (2011) 02 KL CK 0047
High Courts01 Feb 2011Dismissed
K.A. Sukumaran Vs Kerala Permanent Benefit Fund Limited
High Court Of Kerala · (2011) 3 CivCC 455 : (2011) 3 KLJ 203 : (2011) 8 RCR(Civil) 1661
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 11
High Courts01 Feb 2011
Muhammed Kunhi Vs State of Kerala
High Court Of Kerala · (2011) 3 KLT 147
Kerala Education Rules, 1959 — Rule 3Kerala Service Rules, 1958 — Rule 14(E), 31
High Courts31 Jan 2011
M/s. Sahya Finance and Chits (P) Ltd. Vs M.D. Simon and Others
High Court Of Kerala · (2011) 3 KLJ 81
Limitation Act, 1963 — Article 37
High Courts31 Jan 2011Dismissed
CIT Vs C. Sivanandan
High Court Of Kerala · (2011) 01 KL CK 0245
Income Tax Act, 1961 — Section 132, 143(3), 147
High Courts31 Jan 2011
State of Kerala Vs Panchami Jewellers
High Court Of Kerala · (2012) 50 VST 291
Kerala General Sales Tax Act, 1963 — Section 17(4), 19, 7
High Courts31 Jan 2011
Sheeja Vs Tahsildar, Addl. Tahsildar, Village Officer and P.M. Jameela Beevi
High Court Of Kerala · (2011) 01 KL CK 0209
High Courts31 Jan 2011
Lissie K. Varghese Vs State of Kerala and The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0208
High Courts31 Jan 2011Dismissed
Ramachandran Pillai Vs Regional Transport Officer and State Bank of India
High Court Of Kerala · (2011) 01 KL CK 0206
High Courts31 Jan 2011Dismissed
State of Kerala and The Director P.P.M. Cell, Ex-Officio Vs Annamkutty and Others
High Court Of Kerala · (2011) 01 KL CK 0205
High Courts31 Jan 2011
Uthradam Thirunal Marthanda Varma and Sree Padmanabhaswamy Temple Vs Union of India (UOI) and Others
High Court Of Kerala · (2011) 1 KLJ 424
Constitution of India, 1950 — Article 228, 290(A), 291, 295, 296
High Courts31 Jan 2011
S.V.P. Pookoya, S.V. Sayd Yousuf Koya Thangal, S.V. Syed Muhammed Koya Thangal and S.V.P. Hassan Koya Thangal Vs Lakshadweep Stae Wakf Board, S.V. Cheriyakoya Thangal and U.C.K. Thangal
High Court Of Kerala · (2011) 01 KL CK 0180
High Courts31 Jan 2011Allowed
Eandi Vasu Vs Ashraf and Others
High Court Of Kerala · (2011) 01 KL CK 0179
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts31 Jan 2011
Akhil V.S. Vs Central Board of Secondary Education and The Principal
High Court Of Kerala · (2011) 01 KL CK 0176
High Courts31 Jan 2011
Ms. Maria Angela Fernhof Vs The District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0095
Foreign Exchange Management Act, 1999 — Section 2