High Courts02 Feb 2011Dismissed
Varghese Mathai Vs Varghese C. Philippukutty
High Court Of Kerala · (2012) 4 KLT 217
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 151
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,328 of 2,719
High Courts02 Feb 2011Dismissed
Varghese Vs Government of Kerala
High Court Of Kerala · (2011) 1 KLT 877
Munnar Special Tribunal Act, 2010 — Section 10, 2, 4, 5, 7
High Courts02 Feb 2011
Mohini Thirooli Vs Taluk Land Board, The Tahsildar and The Village Officer
High Court Of Kerala · (2011) 02 KL CK 0118
Kerala Land Reforms Act, 1963 — Section 7E, 85(8)
High Courts02 Feb 2011
Mohammed Rashin and Niyaz M. Basheer Vs The University of Calicut and The Controller of Examinations
High Court Of Kerala · (2011) 02 KL CK 0117
High Courts02 Feb 2011
Sri. Francis Manjooran Vs State of Kerala, District Collector and Village Officer
High Court Of Kerala · (2011) 02 KL CK 0113
High Courts02 Feb 2011
Musthafa Vs The Revenue Divisional Office and The Sub Inspector of Police
High Court Of Kerala · (2011) 02 KL CK 0108
High Courts02 Feb 2011Dismissed
Pudur Ksheerolpadaka Sahakarana Sangam Vs The Industrial Tribunal, K.R. Sahadevan and K. Jayaprakashan
High Court Of Kerala · (2011) 02 KL CK 0090
Constitution of India, 1950 — Article 226
High Courts02 Feb 2011Dismissed
V.P. Joseph Vs State of Kerala and Others
High Court Of Kerala · (2011) 02 KL CK 0072
High Courts02 Feb 2011Dismissed
A. Vidya Sagar and Others Vs The District Collector and Others
High Court Of Kerala · (2011) 02 KL CK 0038
High Courts02 Feb 2011
Karunakaran Vs State of Kerala
High Court Of Kerala · (2011) 131 FLR 683 : (2011) 3 KLT 124
Kerala Service Rules, 1958 — Rule 90, 90(6), 90(6A)(1), 90(9)
High Courts02 Feb 2011Allowed
Ruhaila Beevi and others Vs Suvarna Satyan
High Court Of Kerala · (2011) 3 ILR (Ker) 82
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 17
High Courts02 Feb 2011Dismissed
Managing Director, KSIDC Vs Shri. Murikkoli Balan
High Court Of Kerala · (2011) 02 KL CK 0008
High Courts01 Feb 2011Dismissed
Sukumaran Vs Kerala Permanent Benefit Fund Ltd.
High Court Of Kerala · (2011) 3 ILR (Ker) 38 : (2011) 3 KLT 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 11
High Courts01 Feb 2011
Jineev Vs Sherly Mathew
High Court Of Kerala · (2011) 2 KLT 738 : (2012) 8 RCR(Civil) 2194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(4), 96Family Courts Act, 1984 — Section 18, 19(1), 19(5), 19(6)
High Courts01 Feb 2011
Susanth Mathew Vs The Passport Officer
High Court Of Kerala · (2011) 02 KL CK 0122
High Courts01 Feb 2011
Kochalan and V.V. Abdul Asees Vs State of Kerala, The District Registrar, The Sub Registrar and The District Collector, Collectorate
High Court Of Kerala · (2011) 02 KL CK 0121
Kerala Stamp Act, 1959 — Section 28A
High Courts01 Feb 2011Dismissed
Jose Antony and Clara Christy Vs The Marriage officer and K.J. Placid
High Court Of Kerala · (2011) 02 KL CK 0094
High Courts01 Feb 2011
P.A. Arifa and Asif. P.A. Vs State of Kerala, District Collector and Village Officer
High Court Of Kerala · (2011) 02 KL CK 0086
High Courts01 Feb 2011
Joseph Kavalavazhikkal Vs The Revenue Divisional Officer and Fr. Roy Nedumthanam
High Court Of Kerala · (2011) 02 KL CK 0084
High Courts01 Feb 2011Dismissed
C.I. Johnson, C.I. Vincent and Jamuna Vs Sub Registrar, District Registrar (General) and Land Revenue Commissioner
High Court Of Kerala · (2011) 02 KL CK 0079
Kerala Stamp Act, 1959 — Article 22, 48, 2(K), 37(2), 54