High Courts21 Jan 2011
Thankamma Vs Kerala State Road Transport Corporation and The Financial Advisor and Chief
High Court Of Kerala · (2011) 01 KL CK 0102
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,333 of 2,719
High Courts21 Jan 2011
Shiras Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 631
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2011Allowed
Susi Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 773
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 151Maintenance of Internal Security Act, 1971 — Section 8
High Courts21 Jan 2011Dismissed
K.G Radhakrishna Menon and Others Vs The State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 565
Industries (Development and Regulation) Act, 1951 — Section 18(aa)Sick Textile Undertakings (Taking Over of Management) Act, 1972 — Section 2(a), 2(e), 3, 4
High Courts21 Jan 2011Allowed
Unnikrishnan Vs Kunhibeevi
High Court Of Kerala · (2011) 1 CivCC 666 : (2011) 1 ILR (Ker) 785 : (2011) 1 KLT 508
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 106Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 61
High Courts21 Jan 2011Dismissed
K.K. Ravi Chandran Vs A.R. Philip
High Court Of Kerala · (2011) 1 KLJ 555
High Courts20 Jan 2011Allowed
Narasimhan Namboodiri Vs Ganapathi Namboodiri
High Court Of Kerala · (2011) 1 KLJ 643
Benami Transactions (Prohibition) Act, 1988 — Section 4, 7Civil Procedure Code, 1908 (CPC) — Section 100, 96Trusts Act, 1882 — Section 81
High Courts20 Jan 2011
Kunhipathu @ Fathima and Naafir Vs The Tahasildar and The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0200
High Courts20 Jan 2011Dismissed
Dr. Karunan Kannampoyilil, Lecturer Vs State of Kerala, Director of Medical Education and Commissioner of Entrance Examination
High Court Of Kerala · (2011) 01 KL CK 0175
High Courts20 Jan 2011
T.D. Babu and T.D. Raju Vs The District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0077
High Courts20 Jan 2011Dismissed
Sivananda Yoga Vedanta Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 555 : (2011) 1 KLJ 676
Defence of India Act, 1971 — Section 3Defence of India Rules, 1971 — Rule 9
High Courts20 Jan 2011Dismissed
P.K. Mohanan and Another Vs K.J. Kurivila and Others
High Court Of Kerala · (2011) 2 KLJ 277 : (2011) 1 KLT 873
High Courts20 Jan 2011Allowed
Sivadasan Raman Vs V. Rajan Nanu Achari and another
High Court Of Kerala · (2012) 1 RCR(Civil) 791 : (2011) 4 RCR(Criminal) 654
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 205Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jan 2011Dismissed
Sivananda Yoga Vedanta Dhanwantari Ashra Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 676
Defence of India Rules, 1971 — Rule 9
High Courts20 Jan 2011Dismissed
Commissioner of Income Tax (Central) Vs B. Lakshmikanthan
High Court Of Kerala · (2011) 198 TAXMAN 485
Income Tax Act, 1961 — Section 139, 143(1), 147, 153, 153A
High Courts20 Jan 2011
Kaipadath Property Development Company (Pvt) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 513
Constitution of India, 1950 — Article 22, 226Essential Commodities Act, 1955 — Section 6Evidence Act, 1872 — Section 91, 92
High Courts19 Jan 2011
Hydro-Tech, Engineers and Contractors Vs Government of Kerala
High Court Of Kerala · (2011) 1 KLJ 759 : (2011) 1 KLT 781
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8)Kerala Revocation of Arbitration Clauses and Reopening of Awards Act, 1998 — Section 2, 2(1), 3
High Courts19 Jan 2011Dismissed
Malavika T. Suresh Vs The Director of Public Instructions, The General Convenor for Kerala School, The Deputy Director of Education and The Appeal Committee
High Court Of Kerala · (2011) 01 KL CK 0204
High Courts19 Jan 2011Dismissed
Lakshmi Prakash and Thomas Thadathil Vs The Deputy Director of Education, The D.P.I. and The D.E.O.
High Court Of Kerala · (2011) 01 KL CK 0203
High Courts19 Jan 2011Dismissed
O. Abdurahiman and O. Mohammed Vs The District Collector, Mavoor Grama Panchayath and The President
High Court Of Kerala · (2011) 01 KL CK 0202