High Courts10 Dec 2024Allowed
Sreenath R Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0038
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Bharatiya Nyaya Sanhita (BNS), 2023 — Section 115(2), 118(1), 296(b)
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 6 of 103
High Courts09 Dec 2024Disposed Of
Sudheesh Kumar Vs Reserve Bank Of India
High Court Of Kerala · (2024) 12 KL CK 0037
Code of Criminal Procedure, 1973 — Section 102
High Courts09 Dec 2024Disposed Of
Ajitha Vs Mohammed Basha
High Court Of Kerala · (2024) 12 KL CK 0036
Motor Vehicles Act, 1988 — Section 166
High Courts09 Dec 2024Allowed
Sarath Kumar Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0035
High Courts09 Dec 2024Allowed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0034
Code of Criminal Procedure, 1973 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 342, 367, 376(2)(n), 406, 420
High Courts09 Dec 2024Disposed Of
Sajith AJ Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0032
High Courts06 Dec 2024Disposed Of
A O Thomas Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0029
Kerala Revenue Recovery Act, 1968 — Section 44, 44(3)
High Courts06 Dec 2024Dismissed
Gopalakrishna Pillai Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0028
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420Kerala Money Lenders Act, 1958 — Section 17
High Courts06 Dec 2024Disposed Of
Managing Committee of Vellanadu Service Co operative Bank, Ltd.No.2379, represented by President Vs State Of Kerala, Represented By Secretary To Government, Co-Operative Department
High Court Of Kerala · (2024) 12 KL CK 0027
High Courts06 Dec 2024Dismissed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0026
High Courts06 Dec 2024Disposed Of
Shinod Sahadevan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0025
High Courts06 Dec 2024Disposed Of
Nisha Sabu Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0024
Indian Penal Code, 1860 — Section 342, 370, 376AB, 449Protection of Children from Sexual Offences Act, 2012 — Section 5(l), 6, 11(iv), 11(vi), 12
High Courts05 Dec 2024Dismissed
Paul Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0022
Code of Criminal Procedure, 1973 — Section 156(3), 482
High Courts05 Dec 2024Dismissed
Baiju N. Nair Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0021
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 415, 420
High Courts05 Dec 2024Dismissed
Koshy John @ Shajan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0020
Code of Criminal Procedure, 1973 — Section 357(3)Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 438, 442Indian Penal Code, 1860 — Section 417
High Courts05 Dec 2024Allowed
Vaisakh Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0019
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 498A
High Courts05 Dec 2024Allowed
Pranav Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0018
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 498A
High Courts05 Dec 2024Allowed
Ajeesh Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0017
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 354D, 506Information Technology Act, 2000 — Section 67
High Courts05 Dec 2024Allowed
Kannan Radhakrishnan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0016
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 498A