CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments, 2024

2,055 judgments · page 103 of 103

High Courts04 Jan 2024Allowed

Justin Joseph Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0022

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 307, 323, 324
Read judgment
High Courts04 Jan 2024Allowed

Anfas Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0021

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29, 37
Read judgment
High Courts03 Jan 2024Dismissed

Ashiya Ummal Vs S.N. Sathy

High Court Of Kerala · (2024) 01 KL CK 0011

Code of Civil Procedure, 1908 — Section 96(3), 100, Order 42 Rule 1, Order 43 Rule 1A(2), Order 43 Rule 1(m), Order 43 Rule 3
Read judgment
High Courts03 Jan 2024Dismissed

Bhagyaraj @ Anu Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0005

Code of Criminal Procedure, 1973 — Section 174, 439Indian Penal Code, 1860 — Section 34, 302, 323, 324, 325, 341, 449
Read judgment
High Courts03 Jan 2024Allowed

Vishnu Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0002

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 324
Read judgment