CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments, 2024

2,055 judgments · page 101 of 103

High Courts09 Jan 2024Allowed

Haridas Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0071

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 326, 341, 447
Read judgment
High Courts09 Jan 2024Allowed

Rashid Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0070

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 326, 341, 427
Read judgment
High Courts09 Jan 2024

Sheela B Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0066

Prevention of Illicit Traffic of Narcotic Drugs and Psychotropic Substances, Act, 1988 — Section 3(1)
Read judgment
High Courts09 Jan 2024Dismissed

Suresh Kumar Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0064

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 27A, 29, 37
Read judgment
High Courts09 Jan 2024Dismissed

Sasi @ Kakkakothi, S/o.Sankaran Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0056

Code of Criminal Procedure, 1973 — Section 164, 232, 313Indian Penal Code, 1860 — Section 376, 376(2)(i), 450Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4, 42
Read judgment
High Courts08 Jan 2024Allowed

Sarath.K Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0077

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29, 37
Read judgment
High Courts08 Jan 2024Dismissed

XXXXXXX Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0053

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(A)(2), 354(B), 363, 366, 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
Read judgment
High Courts08 Jan 2024Disposed Of

Anu Lakshmi Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0050

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 22(c), 24, 25, 27A, 29, 37, 37(1)(a)(i), 37(1)(b)
Read judgment
High Courts08 Jan 2024Allowed

Jeyapal Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0047

Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 8(1), 8(2)
Read judgment
High Courts08 Jan 2024Allowed

Deepu Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0045

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 377
Read judgment
High Courts08 Jan 2024Allowed

Dhrisya Vs State Of Kerala

High Court Of Kerala · (2024) 01 KL CK 0044

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 307, 324, 326, 452
Read judgment