High Courts11 Jan 2024Allowed
Vishnu S Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0087
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 324, 506(ii)
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 100 of 103
High Courts11 Jan 2024Allowed
Sudhi Sadan Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0086
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 324, 506(ii)
High Courts11 Jan 2024Allowed
Satheesan.P.P Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0085
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 341
High Courts11 Jan 2024Disposed Of
Ashkar Ali T @ Ashkar Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0084
High Courts11 Jan 2024Allowed
Ram Mahesh Kushwa Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0083
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 363, 376ABProtection of Children from Sexual Offences Act, 2012 — Section 5(m), 6(l), 11(vi), 12
High Courts11 Jan 2024Dismissed
Manoj.T.K Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0082
Code of Criminal Procedure, 1973 — Section 273, 279, 299, 309, 317, 482Indian Penal Code, 1860 — Section 354A(1), 354B, 354(D)(1)(i), 376, 511Protection of Children from Sexual Offences Act, 2012 — Section 9(f), 9(l), 9(p), 11(iv), 12
High Courts11 Jan 2024Allowed
Rajan Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0081
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 8, 55(i)
High Courts11 Jan 2024Allowed
Bajin Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0080
Code of Criminal Procedure, 1973 — Section 439Wile Life (Protection) Act, 1972 — Section 9, 39(b), 51
High Courts11 Jan 2024Allowed
Prathaap N Ramachandran Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 415, 417, 420, 427
High Courts11 Jan 2024Allowed
Delbin Tom Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 323, 341
High Courts10 Jan 2024Disposed Of
K. Balaraman Nambiar Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0075
High Courts10 Jan 2024Allowed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0073
Code of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences Act, 2012 — Section 3(C), 4(2), 5(f), 5(l), 5(p), 6, 7, 8, 9(f), 9(l), 9(p), 9(o), 10
High Courts10 Jan 2024Allowed
Baiju.S.R Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0063
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 341, 509
High Courts10 Jan 2024Allowed
Muhammed Bilal Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0062
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 380, 381
High Courts10 Jan 2024Dismissed
Rahmatulla Alias Kodak Babu Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0061
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29, 37
High Courts10 Jan 2024Dismissed
Ananthu Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0060
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366A, 376, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(1), 6, 7, 8, 11, 12
High Courts10 Jan 2024Allowed
Muhammed Abdul Basith Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0059
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts10 Jan 2024Allowed
Shan Antony Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0058
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 326
High Courts10 Jan 2024Disposed Of
Dr. Kala C. Mohan Vs Employees State Insurance Corporation
High Court Of Kerala · (2024) 01 KL CK 0057
High Courts09 Jan 2024Disposed Of
Rajasekharan Nair Vs Rajalekshmi
High Court Of Kerala · (2024) 01 KL CK 0072
Hindu Minority and Guardianship Act, 1956 — Section 8(3)Specific Relief Act, 1963 — Section 34