High Courts15 Jan 2024Dismissed
Rajith K.P Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0107
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 419, 420Information Technology Act, 2000 — Section 66C, 66D
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 99 of 103
High Courts15 Jan 2024Disposed Of
K. Vinaya Raj Vs Vice Chancellor
High Court Of Kerala · (2024) 01 KL CK 0106
High Courts15 Jan 2024Allowed
Anjali Rajeevan Vs Sarath Chandran.R
High Court Of Kerala · (2024) 01 KL CK 0105
High Courts15 Jan 2024Disposed Of
Ajmal T Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0104
High Courts15 Jan 2024Allowed
Muhammed Thanseel Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0103
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 465, 468, 471
High Courts12 Jan 2024Dismissed
Gourikumar Vs Ramanunni
High Court Of Kerala · (2024) 01 KL CK 0102
Indian Succession Act, 1925 — Section 25
High Courts12 Jan 2024Dismissed
Surendran Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0101
Code of Criminal Procedure, 1973 — Section 232, 313Indian Penal Code, 1860 — Section 34, 302
High Courts12 Jan 2024Allowed
Mijo Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0100
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i), 55(h), 67B
High Courts12 Jan 2024Allowed
Mini Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0099
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts12 Jan 2024Allowed
Sudhi Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0098
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 447Arms Act, 1959 — Section 27
High Courts12 Jan 2024Allowed
Libin John Bright Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0097
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts12 Jan 2024Allowed
Nitheesh Ouseph Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0096
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 326
High Courts12 Jan 2024Allowed
K.R. Ashokan Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0095
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 409, 420Banning of Unregulated Deposit Schemes Act, 2019 — Section 3, 4, 5, 21, 22, 23
High Courts12 Jan 2024Allowed
Yadhu Krishnan Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0094
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 124, 143, 147, 149, 283, 353Prevention of Damage to Public Property Act, 1984 — Section 3(2)(e)
High Courts12 Jan 2024Allowed
Adhil Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0093
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 326, 341, 506
High Courts12 Jan 2024Disposed Of
Sharsha M.M Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0092
High Courts11 Jan 2024Disposed Of
K.T. Pradeep Vs Sulthan Bathery Municipality
High Court Of Kerala · (2024) 01 KL CK 0091
High Courts11 Jan 2024Allowed
The Chairman, Kunhitharuvai Memorial Charitable Trust Vs Sanjay Mithra
High Court Of Kerala · (2024) 01 KL CK 0090
Constitution of Indiali, 1950 — Article 14, 19(1)(g)Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017 — Section 15, 17
High Courts11 Jan 2024Disposed Of
George Vs Sanjay Mithra
High Court Of Kerala · (2024) 01 KL CK 0089
High Courts11 Jan 2024Disposed Of
Sreejith P Vs State Of Kerala
High Court Of Kerala · (2024) 01 KL CK 0088