High Courts18 Dec 2024Dismissed

Anand Vs State Of Kerala

High Court Of Kerala · (2024) 12 KL CK 0109

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts18 Dec 2024Disposed Of

Mathew George Vs Tahsildar

High Court Of Kerala · (2024) 12 KL CK 0108

Constitution of India, 1950 — Article 226Kerala Survey and Boundaries Act, 1961 — Section 13A
High Courts18 Dec 2024Disposed Of

Biju Skaria Vs State Of Kerala

High Court Of Kerala · (2024) 12 KL CK 0107

Constitution of India, 1950 — Article 226Kerala Survey and Boundaries Act, 1961 — Section 2(vi), 2(viii), 3, 4, 5, 6, 7, 8, 9, 10, 11, 13, 13A
High Courts17 Dec 2024Allowed

Preni Mohan Vs State Of Kerala

High Court Of Kerala · (2024) 12 KL CK 0080

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 34, 406, 409, 420Banning of Unregulated Deposit Schemes Act, 2019 — Section 3, 5, 21(1)(2)(3), 23, 25(1)
High Courts17 Dec 2024Dismissed

G. Komalan Vs Thomas Alexander

High Court Of Kerala · (2024) 12 KL CK 0079

Code of Criminal Procedure, 1973 — Section 200, 202, 482Negotiable Instruments Act, 1881 — Section 138
High Courts17 Dec 2024Disposed Of

Alsam @ Alsam V.M Vs State Of Kerala

High Court Of Kerala · (2024) 12 KL CK 0075

Code of Criminal Procedure, 1973 — Section 357(3)Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 359(3)Negotiable Instruments Act, 1881 — Section 138, 147
High Courts16 Dec 2024Allowed

Shaijulal @ Lalu Vs State Of Kerala

High Court Of Kerala · (2024) 12 KL CK 0072

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 324, 341, 354, 506 (ii), 509
High Courts16 Dec 2024Allowed

Dileep Shikhamoni Vs State Of Kerala

High Court Of Kerala · (2024) 12 KL CK 0069

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 34, 406, 409, 420Banning of Unregulated Deposit Schemes Act, 2019 — Section 3, 5, 21(1), 21(2), 21(3), 23, 25(1)