High Courts13 Dec 2024Dismissed
C.Ibrahim Musliar Vs Yahutty
High Court Of Kerala · (2024) 12 KL CK 0067
Motor Vehicles Act, 1988 — Section 3, 4, 5, 149(2)(a)(ii)
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 5 of 103
High Courts13 Dec 2024Dismissed
Muneera Vs Mariyumma
High Court Of Kerala · (2024) 12 KL CK 0065
Evidence Act, 1872 — Section 101, 102
High Courts13 Dec 2024Allowed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0063
High Courts13 Dec 2024Allowed
Raihan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0062
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 34, 376(2)(n), 376(3), 506(1)Protection of Children from Sexual Offence (POCSO) Act, 2012 — Section 3(a), 4(2), 5(1), 6(1), 11(i), 11(iii), 12, 16, 17
High Courts13 Dec 2024Disposed Of
State Of Kerala Vs K.Murukan
High Court Of Kerala · (2024) 12 KL CK 0061
Kerala State and Subordinate Services Rules, 1958 — Rule 9(a)(i)
High Courts13 Dec 2024Disposed Of
C.K. Anilkumar Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0060
Code of Criminal Procedure, 1973 — Section 41A
High Courts13 Dec 2024Disposed Of
Anoop Chandy Vs Chacko Tharakan
High Court Of Kerala · (2024) 12 KL CK 0059
High Courts12 Dec 2024Disposed Of
Vasu Chemmidan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0058
High Courts12 Dec 2024Dismissed
Bindu Cheriyan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0056
Code of Criminal Procedure, 1973 — Section 313(1)(b), 378(4)Negotiable Instruments Act, 1881 — Section 20, 87, 138, 139
High Courts12 Dec 2024Disposed Of
Radhakrishnan Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0053
High Courts12 Dec 2024Dismissed
Thomas Philip Vs Interim Board For Settlement II
High Court Of Kerala · (2024) 12 KL CK 0052
Income Tax Act, 1961 — Section 2(22)(e), 132, 139, 142, 143, 143(2), 144, 153A, 156, 245C, 245D, 245D(1), 245D(4), 245D(6)
High Courts11 Dec 2024Dismissed
Dr. Thahiya Thasleem V S Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0051
Constitution of India, 1950 — Article 14, 19, 21Kerala State Medical Practitioners Act, 2021 — Section 24
High Courts11 Dec 2024Allowed
Sebastian Paul Vs Shri P.R. Ashokan
High Court Of Kerala · (2024) 12 KL CK 0050
Code of Criminal Procedure, 1973 — Section 199(1), 482Indian Penal Code, 1860 — Section 499, 500, 501, 502
High Courts11 Dec 2024Allowed
Sebastian Paul Vs Deepak J.M.
High Court Of Kerala · (2024) 12 KL CK 0049
Code of Criminal Procedure, 1973 — Section 199(1), 482Indian Penal Code, 1860 — Section 499, 500, 501, 502
High Courts11 Dec 2024Dismissed
Smt.Sosamma Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0048
Code of Criminal Procedure, 1973 — Section 482Kerala Forest Act, 1961 — Section 2(e), 2(k), 27(1)(e)(iii), 6, 27(1)(e)(iv), 52, 61(a)Kerala Promotion of Tree Growth in Non Forest Areas Act, 2005 — Section 6(3)
High Courts11 Dec 2024Allowed/Dismissed
State Of Kerala Vs Rajendra Prasad@Andi Prasad
High Court Of Kerala · (2024) 12 KL CK 0046
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 115, 120(b), 143, 147, 148, 149, 212, 302, 324Arms Act, 1959 — Section 27(1)
High Courts10 Dec 2024Allowed
Jijy.P.K Vs Revenue Divisional Officer (Sub Collector)
High Court Of Kerala · (2024) 12 KL CK 0044
Constitution of India, 1950 — Article 226Kerala Building Tax Act, 1975 — Section 13
High Courts10 Dec 2024Dismissed
Muhammed Musthafa Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0043
Code of Criminal Procedure, 1973 — Section 397, 401Protection of Women from Domestic Violence Act, 2005 — Section 12, 23(2)
High Courts10 Dec 2024Allowed
K.V.Mathew Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0041
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 294(b), 354A(1)(iv), 447, 506(i), 509
High Courts10 Dec 2024Dismissed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 12 KL CK 0039
Code of Criminal Procedure, 1973 — Section 107, 116, 151, 156(3), 482Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506, 509Protection of Children from Sexual Offences Act, 2012 — Section 4, 11(i), 12