High Courts04 Jan 2011
Sainaba P. Vs The Sub Registrar, The Revenue Divisional Officer and The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0142
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 95 of 96
High Courts04 Jan 2011
Abdul Saleem V. Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0139
High Courts04 Jan 2011Dismissed
C. Babu Vs Kerala State Co-Operative Election, Returning Officer, Electoral Officer and Vaikom Taluk Co-Operative Agricultural
High Court Of Kerala · (2011) 01 KL CK 0138
High Courts04 Jan 2011Dismissed
State of Kerala Vs United Breweries Ltd.
High Court Of Kerala · (2011) 01 KL CK 0126
Kerala General Sales Tax Act, 1963 — Section 45A
High Courts04 Jan 2011Dismissed
Midhun George Vs State of Kerala, Director of Public Instructions, Deputy Director of Education and District Educational Officer
High Court Of Kerala · (2011) 01 KL CK 0119
High Courts04 Jan 2011
Siny Sam, Mini. P. Pillai, Sheeja Devi. L. and Harees Vs State of Kerala and Others
High Court Of Kerala · (2011) 01 KL CK 0114
High Courts04 Jan 2011
Selma Rajesh Vs The Regional Transport Authority and The Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0100
High Courts04 Jan 2011
N. Sasidharan Nair, President Vs State of Kerala, The Director of Higher Secondary and Director of Public Institutions
High Court Of Kerala · (2011) 01 KL CK 0085
High Courts04 Jan 2011
K.A. Rasheed Vs Regional Transport Authority and Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0084
High Courts04 Jan 2011
P.M. Shaji and Devaki Narayanan Vs Deputy Registrar/Special Arbitrator, Special Sales Officer, Ernakulam District Co-operative Bank, P.N. Chandran and Parayidukkil
High Court Of Kerala · (2011) 01 KL CK 0072
High Courts04 Jan 2011Dismissed
Theertha Ramesh Vs The State of Kerala, The Deputy Director of Education, Ansin Sreeraj, and Hassan M.K.
High Court Of Kerala · (2011) 01 KL CK 0066
High Courts04 Jan 2011Dismissed
Ramees IBN Refeeque Vs State of Kerala, Director Public Instruction, Deputy Director of Education and District Education Officer
High Court Of Kerala · (2011) 01 KL CK 0056
High Courts04 Jan 2011Dismissed
New India Assurance Co. Ltd. Vs Jameela and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 285 : (2011) 2 KLJ 562 : (2011) 3 TAC 40
Motor Vehicles Act, 1988 — Section 147, 147(1), 166, 173
High Courts04 Jan 2011
K. Baby Sobhana Vs Kerala State Road Transport Corporation and Another
High Court Of Kerala · (2013) 136 FLR 879
High Courts04 Jan 2011
Sashi M. Vs Kannur University and Academic Counsel
High Court Of Kerala · (2011) 01 KL CK 0001
High Courts03 Jan 2011
The New India Assurance Company Ltd. Vs Rajula Beebi @ Ranjula and Others
High Court Of Kerala · (2011) 3 KLJ 319
Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 4
High Courts03 Jan 2011
New India Assurance Company Ltd. Vs Rajula Beebi and Others
High Court Of Kerala · (2013) ACJ 994 : (2011) 3 ILR (Ker) 344
Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 4
High Courts03 Jan 2011Allowed
Commissioner of Income Tax Vs State Farming Corporation of Kerala Ltd.
High Court Of Kerala · (2011) 244 CTR 560 : (2011) 199 TAXMAN 371
Income Tax Act, 1961 — Section 10Income Tax Rules, 1962 — Rule 7A, 7A(1), 7A(2)
High Courts03 Jan 2011Allowed
State of Kerala and Others Vs Lali M.S. and Another
High Court Of Kerala · (2011) 1 KLJ 705 : (2011) 1 KLT 787