High Courts06 Jan 2011
CIT Vs T.O. Abraham and Company
High Court Of Kerala · (2011) 241 CTR 561
Income Tax Act, 1961 — Section 132, 156, 158BC, 158BE, 158BG
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 93 of 96
High Courts06 Jan 2011
Sri. Hussain Vs N.V. Abdul Khader, Sethuraman IPS and Mankada Entheenkutty
High Court Of Kerala · (2011) 01 KL CK 0150
Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 34
High Courts06 Jan 2011Dismissed
United India Insurance Company Ltd. Vs P.O. Pappu and Others
High Court Of Kerala · (2012) ACJ 870 : (2011) 1 KLJ 341 : (2011) 1 KLT 922 : (2011) 2 RCR(Civil) 500 : (2011) 2 RCR(Civil) 500 : (2011) 3 TAC 725
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts06 Jan 2011Dismissed
The Manager, Sn Trust, Sn Trust Building Vs Dr. N. Unnikrishnan, Principal (On Probation), The Kerala University and Dr. M. Devakumar, Principal, Sn College
High Court Of Kerala · (2011) 3 KLJ 691
Constitution of India, 1950 — Article 14Kerala University Act, 1974 — Section 54, 59, 59(6), 59(8), 63(6)
High Courts06 Jan 2011Dismissed
The Manager, SN Trust Vs Dr. N. Unnikrishnan and Others
High Court Of Kerala · (2011) 3 KLJ 691
Constitution of India, 1950 — Article 14, 16Kerala University Act, 1974 — Section 59, 59(6), 59(8), 63(6)
High Courts06 Jan 2011Dismissed
S.N. Trust Vs Unnikrishnan
High Court Of Kerala · (2011) 01 KL CK 0020
Kerala University Act, 1974 — Section 59(8)
High Courts06 Jan 2011Dismissed
Commissioner of Income Tax, Thrissur Vs M/s. Purayannur Industries
High Court Of Kerala · (2011) 2 KLJ 45
Income Tax Act, 1961 — Section 45(4)
High Courts05 Jan 2011Dismissed
State of Kerala and Others Vs Southern Fisheries Corporation
High Court Of Kerala · (2011) 1 KLJ 719
High Courts05 Jan 2011Dismissed
The Federal Bank Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2011) 240 CTR 320 : (2011) 198 TAXMAN 491
Companies Act, 1956 — Section 3Income Tax Act, 1961 — Section 28, 36(1)
High Courts05 Jan 2011Dismissed
Akbar Ali Vs Narayanankutty
High Court Of Kerala · (2011) 1 ILR (Ker) 877 : (2011) 1 KLJ 670 : (2011) 2 KLT 359 : (2011) 1 RCR(Rent) 398
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 20, 23
High Courts05 Jan 2011Allowed
M/s. G.K. Engineering Works Vs St. John The Baptist Church, Aluva and Another
High Court Of Kerala · (2011) 1 KLJ 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 10
High Courts05 Jan 2011Dismissed
Kunhirama Variar Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 750
High Courts05 Jan 2011Dismissed
State of Kerala Vs Southern Fisheries Corporation
High Court Of Kerala · (2011) 1 KLJ 719 : (2011) 1 KLT 956
High Courts05 Jan 2011
Sri K. Sadasivan Vs Sree Thricherumanna Alias, Malabar Devaswam Board and Executive Officer, Sri. Thricherumanna
High Court Of Kerala · (2011) 01 KL CK 0166
High Courts05 Jan 2011
M.K. Abdul Jaleel Vs Shahina and Muhammed Sanool
High Court Of Kerala · (2011) 01 KL CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts05 Jan 2011Dismissed
Shaji Thomas Vs The Superintending Engineer, The Executive Engineer and The Asst. Executive Engineer
High Court Of Kerala · (2011) 01 KL CK 0163
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Dismissed
Smt. Kamala Raphael Vs Earnest and Others
High Court Of Kerala · (2011) 1 KLJ 286
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1, 104, 114Evidence Act, 1872 — Section 41Limitation Act, 1963 — Article 137, 5
High Courts05 Jan 2011
Shafi Kayalmadathil Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0146
High Courts05 Jan 2011
Roy Antony Vs The District Collector, The Thahsildar (Revenue Recovery), The Village Officer and The Welfare Fund Inspector
High Court Of Kerala · (2011) 01 KL CK 0141
High Courts05 Jan 2011
Ismail Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0140