High Courts17 Jan 2011Allowed
Commissioner of Income Tax Vs India Sea Foods
High Court Of Kerala · (2011) 332 ITR 424 : (2011) 2 KLJ 503 : (2011) 1 KLT 1028
Income Tax Act, 1961 — Section 143(1), 147, 148, 153(3), 154
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 91 of 96
High Courts17 Jan 2011Dismissed
Nila N.D., represented by Father Vs The General Coordinator, Director of, The Chairman Appeal Committee and Ardra B.R.
High Court Of Kerala · (2011) 01 KL CK 0182
High Courts17 Jan 2011
Catholic Reformation Literature Society Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 2011 Ker 70 : (2011) 1 ILR (Ker) 657 : (2011) 1 KLJ 707 : (2011) 1 KLT 776
Electricity Act, 2003 — Section 126, 126(1), 126(3), 126(6)(b), 127
High Courts17 Jan 2011Dismissed
Anusree Subash P. Vs The Deputy Director of Education and The General Convener
High Court Of Kerala · (2011) 01 KL CK 0132
High Courts17 Jan 2011
Mary Lonappan and Others Vs Maradu Municipality and State of Kerala
High Court Of Kerala · (2011) 01 KL CK 0130
High Courts17 Jan 2011
K.G. Udaya Kumar Vs District Collector, Revenue Divisional Officer, Senior Geologist and Tahsildar
High Court Of Kerala · (2011) 01 KL CK 0099
High Courts17 Jan 2011Dismissed
Chandana Gopan Vs District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0090
High Courts17 Jan 2011
Pretty Rachel Koshy Vs State Government of Kerala, Ministry of Social Welfare, Ministry of Labour (Govt. of kerala) and District Collector
High Court Of Kerala · (2011) 01 KL CK 0083
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 38
High Courts17 Jan 2011Dismissed
Urmila Mukundan, Standard X Vs The Organising Committe for 51th State, The Organising Committee for Ernakulam, The Appellate Committee and Jamshine Jamal, Standard IX
High Court Of Kerala · (2011) 01 KL CK 0075
High Courts17 Jan 2011
Balakrishnan Vs The Revenue Divisional Officer and Others
High Court Of Kerala · (2011) 01 KL CK 0054
High Courts17 Jan 2011
Hindustan Lever Ltd. Vs Tahsildar
High Court Of Kerala · (2011) 1 ILR (Ker) 905 : (2011) 1 KLT 671
Constitution of India, 1950 — Article 14, 19, 226, 300A, 301Transfer of Registry Rules, 1966 — Rule 18
High Courts17 Jan 2011
K.V. Cicily Vs State of Kerala, The Kaduthuruthy Urban Co-operative, The Board of Directors and The Co-operative Tribunal
High Court Of Kerala · (2011) 01 KL CK 0041
High Courts17 Jan 2011
M/s. Joseph And Company Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 681
Constitution of India, 1950 — Article 226
High Courts17 Jan 2011Dismissed
Sohams Foundations Engineering Vs Union of India
High Court Of Kerala · (2012) 26 STR 593
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 115
High Courts17 Jan 2011
Nandini Jayarajan Vs Insurance Ombudsman
High Court Of Kerala · (2011) 3 KLT 131
Redressal of Public Grievances Rules, 1998 — Rule 13(1), 13(2), 14
High Courts17 Jan 2011Dismissed
Enathu Service Co-Op. Bank Vs The Consumer Disputes Redressal Forum and Another
High Court Of Kerala · AIR 2011 Ker 145 : (2011) 1 ILR (Ker) 423 : (2011) 1 KLJ 557 : (2011) 1 KLT 573 : (2011) 2 RCR(Civil) 205
Constitution of India, 1950 — Article 141Kerala Co-operative Societies Act, 1969 — Section 2, 3, 69
High Courts14 Jan 2011
Ramakrishnan Vs State of Kerala
High Court Of Kerala · (2011) 2 Crimes 699 : (2011) 1 KLT 842
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 313, 82, 83Penal Code, 1860 (IPC) — Section 325
High Courts14 Jan 2011
Musthafa. T.K. Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0170
High Courts14 Jan 2011Dismissed
Purushothaman Vs Divakaran
High Court Of Kerala · (2011) 4 CivCC 567 : (2011) 3 KLT 127 : (2011) 4 RCR(Civil) 53 : (2011) 4 RCR(Civil) 53
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Jan 2011
Kerala Educational Society (Reg. No. Er) Vs The Employees State Insurance, The State Of Kerala and Union of India (UOI)
High Court Of Kerala · (2011) 01 KL CK 0173