High Courts03 Jan 2011Dismissed
V. Ramesh Vs State of Kerala, Superintendent of Police (Rural), Circle Inspector of Police and Executive Engineer (Road Division)
High Court Of Kerala · (2011) 01 KL CK 0153
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 96 of 96
High Courts03 Jan 2011
Chandramouli, P.V. Vasudevan Namboodiri, T.P.Bhaskaran and M.K. Kanarakkutty Vs Appellate Authority Under The Payment, Conrolling Authority Under The Payment and Kerala State Electricity Board
High Court Of Kerala · (2011) 01 KL CK 0152
High Courts03 Jan 2011
Velayudhan K.V Vs The Assistant Engineer and The Deputy Chief Engineer Electrical
High Court Of Kerala · (2011) 01 KL CK 0151
Electricity Act, 2003 — Section 152
High Courts03 Jan 2011Dismissed
Ram Gupta Vs State of Kerala and another
High Court Of Kerala · (2011) 4 RCR(Criminal) 598
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
High Courts03 Jan 2011
Commissioner of Income Tax Vs M.E. Meeran
High Court Of Kerala · (2013) 353 ITR 281
Income Tax Act, 1961 — Section 80IB