High Courts20 Jan 2011Dismissed
Dr. Karunan Kannampoyilil, Lecturer Vs State of Kerala, Director of Medical Education and Commissioner of Entrance Examination
High Court Of Kerala · (2011) 01 KL CK 0175
COURT ARCHIVE
High Court Of Kerala judgments, 2011
1,906 judgments · page 89 of 96
High Courts20 Jan 2011
T.D. Babu and T.D. Raju Vs The District Collector and Others
High Court Of Kerala · (2011) 01 KL CK 0077
High Courts20 Jan 2011Dismissed
Sivananda Yoga Vedanta Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 555 : (2011) 1 KLJ 676
Defence of India Act, 1971 — Section 3Defence of India Rules, 1971 — Rule 9
High Courts20 Jan 2011Dismissed
P.K. Mohanan and Another Vs K.J. Kurivila and Others
High Court Of Kerala · (2011) 2 KLJ 277 : (2011) 1 KLT 873
High Courts20 Jan 2011Allowed
Sivadasan Raman Vs V. Rajan Nanu Achari and another
High Court Of Kerala · (2012) 1 RCR(Civil) 791 : (2011) 4 RCR(Criminal) 654
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 205Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jan 2011Dismissed
Sivananda Yoga Vedanta Dhanwantari Ashra Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 676
Defence of India Rules, 1971 — Rule 9
High Courts20 Jan 2011Dismissed
Commissioner of Income Tax (Central) Vs B. Lakshmikanthan
High Court Of Kerala · (2011) 198 TAXMAN 485
Income Tax Act, 1961 — Section 139, 143(1), 147, 153, 153A
High Courts20 Jan 2011
Kaipadath Property Development Company (Pvt) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 513
Constitution of India, 1950 — Article 22, 226Essential Commodities Act, 1955 — Section 6Evidence Act, 1872 — Section 91, 92
High Courts19 Jan 2011
Hydro-Tech, Engineers and Contractors Vs Government of Kerala
High Court Of Kerala · (2011) 1 KLJ 759 : (2011) 1 KLT 781
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8)Kerala Revocation of Arbitration Clauses and Reopening of Awards Act, 1998 — Section 2, 2(1), 3
High Courts19 Jan 2011Dismissed
Malavika T. Suresh Vs The Director of Public Instructions, The General Convenor for Kerala School, The Deputy Director of Education and The Appeal Committee
High Court Of Kerala · (2011) 01 KL CK 0204
High Courts19 Jan 2011Dismissed
Lakshmi Prakash and Thomas Thadathil Vs The Deputy Director of Education, The D.P.I. and The D.E.O.
High Court Of Kerala · (2011) 01 KL CK 0203
High Courts19 Jan 2011Dismissed
O. Abdurahiman and O. Mohammed Vs The District Collector, Mavoor Grama Panchayath and The President
High Court Of Kerala · (2011) 01 KL CK 0202
High Courts19 Jan 2011
Sapna Sujith, ''Pratheeksha'' Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 01 KL CK 0199
High Courts19 Jan 2011Dismissed
Muhammed @ Kunhu Muhammed Vs Union of India (UOI), The Superintendent of Police and The Sub Inspector of Police
High Court Of Kerala · (2011) 01 KL CK 0187
Citizenship Act, 1955 — Section 9, 9(2)Citizenship Rules, 2009 — Rule 30(2)
High Courts19 Jan 2011Dismissed
Sabeeda Beevi Vs Nazeema Thaha
High Court Of Kerala · (2012) 3 KLJ 558 : (2012) 3 KLT 549
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 12
High Courts19 Jan 2011Dismissed
Unnikrishnan K.K. Vs The Organizing Committee for 51ST, The Organizing Committee for Ernakulam, The Appellate Committee and Angel
High Court Of Kerala · (2011) 01 KL CK 0128
High Courts19 Jan 2011
Sheeja Vijayakumar Vs District Supply Officer and Taluk Supply Officer
High Court Of Kerala · (2011) 01 KL CK 0092
High Courts19 Jan 2011
Sayed Hashim Tangal Vs The Village Officer
High Court Of Kerala · (2011) 01 KL CK 0082