High Courts19 Aug 2010
Adv. Seby Joseph Vs Thrissur Corporation and Secretary, Thrissur Corporation
High Court Of Kerala · (2010) 08 KL CK 0033
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 70 of 128
High Courts19 Aug 2010Dismissed
A. Siyad Vs The State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0032
High Courts19 Aug 2010Dismissed
K.P.V. Selvaraj Vs Madhavan Pillai
High Court Of Kerala · (2010) 08 KL CK 0031
High Courts19 Aug 2010
Indian Oil Corporation Ltd. Vs Assistant Commissioner (Assessment I), Sales Tax Special Circle II, Ernakulam and Others
High Court Of Kerala · (2011) 38 VST 399
Constitution of India, 1950 — Article 141Kerala General Sales Tax Act, 1963 — Section 23(3), 45A, 5AKerala General Sales Tax Rules, 1963 — Rule 18(3)
High Courts18 Aug 2010Allowed
Tribal Mission Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0326
Constitution of India, 1950 — Article 21AKerala Education Rules, 1959 — Rule 2, 2A
High Courts18 Aug 2010
Sajitha Viswanathan Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0321
High Courts18 Aug 2010Allowed
C.N. Vasanthi and C.N. Saraswathy Vs State of Kerala and The Manager
High Court Of Kerala · (2010) 08 KL CK 0220
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 4(1)
High Courts18 Aug 2010
Harris Choori, President Vs The State Election Commissioner and Others
High Court Of Kerala · (2010) 08 KL CK 0219
High Courts18 Aug 2010Allowed
Sarala Vs Thadevues Joseph and United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0197
High Courts18 Aug 2010
State of Kerala Vs Mridula Kumari and The Chief Executive Officer
High Court Of Kerala · (2010) 08 KL CK 0189
Land Acquisition Act, 1894 — Section 4
High Courts18 Aug 2010Dismissed
State of Kerala, Secretary to Government, The Director of Panchayaths and The Deputy Director of Panchayaths Vs K. Vasu, Part Time Casual Sweeper and The Secretary, Grama Panchayath
High Court Of Kerala · (2010) 08 KL CK 0174
High Courts18 Aug 2010
Albert Mathew Vs Kottayam Municipality
High Court Of Kerala · (2010) 08 KL CK 0173
High Courts18 Aug 2010
T.P. Abdul Muthalib Vs The Secretary, Padne Grama Panchayath and Others
High Court Of Kerala · (2010) 08 KL CK 0134
Constitution of India, 1950 — Article 243O
High Courts18 Aug 2010
M.S. Prakash Vs Kerala State Election Commissioner and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0133
High Courts18 Aug 2010
Abdul Nasar Vs Sereena @ Shereena and Another
High Court Of Kerala · (2010) 08 KL CK 0105
High Courts18 Aug 2010Allowed
K.T. Kamalakshi Vs Dharmarajan, M. Shaiju and The United India Insurance Company Ltd.
High Court Of Kerala · (2010) 08 KL CK 0103
High Courts18 Aug 2010Allowed
Krishnankutty Vs Managing Director, KSRTC and Joy Kochappan
High Court Of Kerala · (2010) 08 KL CK 0102
High Courts18 Aug 2010
Chinna Pillai Vs T.P. Kannan Managing Director and The Divisional Manager
High Court Of Kerala · (2010) 08 KL CK 0101