High Courts19 Aug 2010
M.S. Manikandan Vs Kochammu Gopinathan and The Assistant Executive Engineer
High Court Of Kerala · (2010) 08 KL CK 0287
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 69 of 128
High Courts19 Aug 2010
S. Chandrasekharan Nair Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2010) 08 KL CK 0286
High Courts19 Aug 2010
T.V. Mohandas, Conductor, KSRTC Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2010) 08 KL CK 0285
High Courts19 Aug 2010Dismissed
Vinod Vs Sasidharan
High Court Of Kerala · (2010) 08 KL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106(3), Order 21 Rule 66
High Courts19 Aug 2010Dismissed
K.V. Balakrishnan and K.S. Narayanan Thazhath Vs Lourdh Church Kuri Office, Trustee, George Kolangara and Trustee, Adv. Jerome A. Manjila
High Court Of Kerala · (2010) 08 KL CK 0271
High Courts19 Aug 2010
Jose Joseph Vs Abraham P.J.
High Court Of Kerala · (2010) 08 KL CK 0270
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
High Courts19 Aug 2010Dismissed
Johnson Ullannur Vs State of Kerala, The Commissioner of Rural Commissioner, Assistant Devleopment Commissioner (GL) and Kulanda Blcok Poanchayath
High Court Of Kerala · (2010) 08 KL CK 0203
Kerala Panchayat Raj Act, 1994 — Section 4(2)
High Courts19 Aug 2010Dismissed
Union of India (UOI) and Others Vs Chandrasekharan. T
High Court Of Kerala · (2010) 08 KL CK 0196
Administrative Tribunals Act, 1985 — Section 21
High Courts19 Aug 2010Dismissed
P. Savithri, H.S.A. Vs State of Kerala, The Accountant General (A and E), The Deputy Director of Education and The District Educational Officer
High Court Of Kerala · (2010) 08 KL CK 0135
High Courts19 Aug 2010Dismissed
V.P. Abdul Khader and V.M. Mohammedali, Darul Saqufa Vs State of Kerala, The Director of Panchayat, Kumbala Grama Panchayat and The Manjeswaram Block Panchayat
High Court Of Kerala · (2010) 08 KL CK 0130
High Courts19 Aug 2010
Rajamma, Santhamma, Rajesh and Prema Vs Rajammal and Others
High Court Of Kerala · (2010) 08 KL CK 0129
High Courts19 Aug 2010Dismissed
Mumthas Suhra Beevi Vs Commissioner of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0120
Constitution of India, 1950 — Article 226
High Courts19 Aug 2010
Sathyanesan Vs Sub Inspector of Police, Dy. S.P. of Police and Don Bosco @ Joshy
High Court Of Kerala · (2010) 08 KL CK 0119
High Courts19 Aug 2010
Tomy Joseph Vs Inasu, The Circle Inspector of Police and The Superintendent of Police
High Court Of Kerala · (2010) 08 KL CK 0106
High Courts19 Aug 2010Allowed
Anupama Devassia Vs Jervis Joeph, Vadakkazhikom Joseph John, Beatrice Joseph and Jobia Joseph
High Court Of Kerala · (2010) 08 KL CK 0104
High Courts19 Aug 2010Dismissed
S. Devaraj Vs N. Rajalekshmi Ammal
High Court Of Kerala · (2010) 08 KL CK 0079
Rent Control Act, 1965 — Section 11(2), 11(3), 20, 26
High Courts19 Aug 2010
Jayasree Vs Krishna Kumar M.B. and Keshava Kumar M.B.
High Court Of Kerala · (2010) 08 KL CK 0067
High Courts19 Aug 2010Dismissed
Dinker Vs Babu
High Court Of Kerala · (2010) 08 KL CK 0056
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9, 115Limitation Act, 1963 — Section 14, 5
High Courts19 Aug 2010
The Commonwealth Trust (India) Ltd. Vs Comtrust Waving Factory, The Commissioner of Police and The Station House, Officer
High Court Of Kerala · (2010) 08 KL CK 0055
High Courts19 Aug 2010
B. Mohanachandran Nair Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2010) 08 KL CK 0049