High Courts30 Aug 2010Allowed
Joy @ Kochu Joy Vs State of Kerala
High Court Of Kerala · (2011) 3 KLJ 725
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 324
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 68 of 128
High Courts27 Aug 2010
K. Govindan Potti Vs The Travancore Devaswom Board and Others
High Court Of Kerala · (2010) 08 KL CK 0316
High Courts27 Aug 2010
Jose Vs Sub Inspector of Police, The Superintendent of Police and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0111
Penal Code, 1860 (IPC) — Section 324, 34, 452
High Courts20 Aug 2010
Ford India Pvt. Ltd. Vs Kerala State Consumer Dispute Redressal
High Court Of Kerala · (2010) 08 KL CK 0335
High Courts20 Aug 2010
Uma Vs State of Kerala
High Court Of Kerala · (2010) 4 KLT 511
Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 207Kerala Abkari Act, 1077 — Section 55, 61, 63, 8(1), 8(2)
High Courts20 Aug 2010Dismissed
Karshaka Samajam U.P. School Vs Bindu
High Court Of Kerala · (2010) 4 KLT 36
Constitution of India, 1950 — Article 226Kerala Education Rules, 1959 — Rule 51B, 8, 92
High Courts20 Aug 2010
M/s. Kanan Devan Hills Plantations Co. Pvt. Ltd. and Another Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 685 : (2010) 3 KLJ 19 : (2010) 4 KLT 24
Kannan Devan Hills (Resumption of Lands) Act, 1971 — Section 2(6), 2(a), 2(c), 2(d), 2(e)Kerala Irrigation and Water Conservation Act, 2003 — Section 5, 5(1)Kerala Land Reforms Act, 1963 — Section 100
High Courts20 Aug 2010
Rajaraman. E Vs Union of India (UOI) and Others
High Court Of Kerala · (2010) 08 KL CK 0317
High Courts20 Aug 2010Dismissed
Margaret @ Kunjumol Vs Sharon and The General Manager, Central Railway
High Court Of Kerala · (2010) 08 KL CK 0312
High Courts20 Aug 2010
P.V. Kunchunni Nair, Parathikkatte Veetho Vs Government of Kerala, The Taluk Land Board and The Tahsildar
High Court Of Kerala · (2010) 08 KL CK 0238
Kerala Land Reforms Act, 1963 — Section 85(2)
High Courts20 Aug 2010Dismissed
Aneesh Vs Superintendent of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0121
High Courts20 Aug 2010Dismissed
Sureshkumar A.D. Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Aug 2010
Sugesh Vs Vasudevan, Prabakaran, The Deputy Superintendent of Police and The Circle Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0098
High Courts20 Aug 2010Dismissed
T.P. Sajeev Kumar and Another Vs Jaya Kumar S. and Others
High Court Of Kerala · (2010) 08 KL CK 0023
High Courts20 Aug 2010Allowed
Hindustan Latex Employees Welfare and Hll Life Care Limited Vs Trivandrum District Headload and General, Jilla Chumattuthozhilali Congress (INTUC), The Circle Inspector of Police and The Sub Inspector of Police
High Court Of Kerala · (2010) 4 ILR (Ker) 304 : (2010) 4 KLT 391 : (2011) 1 LLJ 687
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12Industrial Disputes Act, 1947 — Section 25F, 33C(2)Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 — Section 2
High Courts20 Aug 2010
State of Kerala, The Chief Engineer (Administration) and The Executive Engineer, Irrigation Vs Bhagyam and Veeramma
High Court Of Kerala · (2010) 08 KL CK 0017
High Courts19 Aug 2010
N. Sukumaran Vs Kerala State Co-operative Employees Pension Board and Another
High Court Of Kerala · (2011) 1 KLJ 193
Kerala Co-operative Societies Act, 1969 — Section 61, 80AKerala Co-operative Societies Rules, 1969 — Rule 58
High Courts19 Aug 2010
Mohammed Mustafa and Bush Ahammed Moopan Vs The Commissioner of Police, The Sub Inspector of Police and K.K. Basheer
High Court Of Kerala · (2010) 08 KL CK 0313
High Courts19 Aug 2010Allowed
Anil Kumar Vs State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Aug 2010Allowed
Sheeja R. Sunu Vs Rajeev I. Sunu
High Court Of Kerala · (2010) 08 KL CK 0293