High Courts16 Aug 2010
Jishnu V. Dev Vs Superintendent of Police, Circle Inspector of Police, Su-Inspector of Police and Parameswaran Nair
High Court Of Kerala · (2010) 08 KL CK 0320
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 72 of 128
High Courts16 Aug 2010Allowed
Sarasu P.K. Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0299
High Courts16 Aug 2010Dismissed
National Insurance Co. Ltd. Vs Mohammed Ali and Others
High Court Of Kerala · (2010) 08 KL CK 0296
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 109, 201, 304, 324, 34
High Courts16 Aug 2010Dismissed
Mohandas M.K. Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 627
Kerala Co-operative Societies Act, 1969 — Section 80(3)Kerala Co-operative Societies Rules, 1969 — Rule 185
High Courts16 Aug 2010
B. Sreekumar Vs Vishnu, Parayaparambil
High Court Of Kerala · (2010) 08 KL CK 0249
High Courts16 Aug 2010Dismissed
P.T.C. Infrastructure and Developers (P) Ltd. Vs The Kerala Water Authority and Others
High Court Of Kerala · (2010) 3 KLJ 263
Constitution of India, 1950 — Article 14
High Courts16 Aug 2010Allowed
M/s. Alwaye Sugar Agency Vs Commercial Tax Officer, Alwaye and Others
High Court Of Kerala · (2010) 3 KLJ 161
Contract Act, 1872 — Section 59, 60Kerala General Sales Tax Act, 1963 — Section 23, 23B, 55C
High Courts16 Aug 2010
Chambalon Shantha Vs State of Kerala and Managing Director
High Court Of Kerala · (2010) 08 KL CK 0210
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts16 Aug 2010Dismissed
Mohammed Saju Vs Reghuvaran, Chandrika, Superintendent of Police and Sub Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0195
High Courts16 Aug 2010
Neeliyath Chandhini and C.P. Rajagopalan Vs Neeliyath Gopalakrishnan Nambiar, Neeliyath Omana Nambiar and Neeliyath Chandrangathan Nambiar
High Court Of Kerala · (2010) 08 KL CK 0146
High Courts16 Aug 2010Dismissed
State of Kerala Vs Sud Chemie India (P) Ltd.
High Court Of Kerala · (2010) 08 KL CK 0128
Kerala Government Land Assignment Act, 1960 — Section 3, 7
High Courts16 Aug 2010
State of Kerala Vs S. Mohanakumar and The Secretary, TRIDA
High Court Of Kerala · (2010) 08 KL CK 0126
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts16 Aug 2010
Kochi Refineries Ltd. Vs Hindustan Petroleum Corporation and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0123
Land Acquisition Act, 1894 — Section 4
High Courts16 Aug 2010
State of Kerala Vs Mohanabalan
High Court Of Kerala · (2010) 4 KLT 95
Kerala State Warehousing Corporation Staff Regulations, 1963 — Regulation 13Warehousing Corporations Act, 1962 — Section 18, 19, 2, 20, 20(1)
High Courts16 Aug 2010
Sree Subramanya Swami Temple Vs Felix Mary Das
High Court Of Kerala · (2010) 08 KL CK 0037
High Courts16 Aug 2010Dismissed
Satheesh Kumar @ Sasi Kumar Vs The State Bank of Travancore
High Court Of Kerala · (2010) 08 KL CK 0036
High Courts16 Aug 2010
State of Kerala Vs Ratnabhai
High Court Of Kerala · (2010) 08 KL CK 0028
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts16 Aug 2010Allowed
K. Murali Vs Bhageerathy Alias Bhavani
High Court Of Kerala · (2010) 08 KL CK 0014
High Courts16 Aug 2010Dismissed
Omanakuttan Vs Sreeja
High Court Of Kerala · (2010) 08 KL CK 0013
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts16 Aug 2010
Joseph Vs Leela @ Sundhari and Thankappan
High Court Of Kerala · (2010) 08 KL CK 0012
Constitution of India, 1950 — Article 227