High Courts16 Aug 2010Dismissed
Thankamma Vs Pushpamma
High Court Of Kerala · (2011) 2 KLJ 184 : (2011) 2 KLT 265
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1A, Order 41 Rule 33, 151
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 73 of 128
High Courts13 Aug 2010Allowed
Liji Achankunju Ommen Vs Prabhu K. Rajan
High Court Of Kerala · (2010) 08 KL CK 0333
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Divorce Act, 1869 — Section 10(1)
High Courts13 Aug 2010
Dr. James, E.V. and Another Vs Grace Thomas and Another
High Court Of Kerala · (2010) 08 KL CK 0324
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts13 Aug 2010
Special Deputy Collector (L.A.) and The Executive Engineer Vs Sathish Chandra Das
High Court Of Kerala · (2010) 08 KL CK 0298
High Courts13 Aug 2010
P. Gangadharan Vs The Regional Transport Authority, The Secretary, Shri K. Ravindrakumar and The District Transport Officer
High Court Of Kerala · (2010) 08 KL CK 0297
Constitution of India, 1950 — Article 226
High Courts13 Aug 2010
State of Kerala Vs Rani Biju
High Court Of Kerala · (2010) 08 KL CK 0291
Land Acquisition Act, 1894 — Section 4
High Courts13 Aug 2010Allowed
State of Kerala and The Executive Engineer Vs Shyla Beegum and Ameer Hamza
High Court Of Kerala · (2010) 08 KL CK 0290
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts13 Aug 2010
Alwaye Fertilizer Industries Pvt. Ltd. Vs Kerala Financial Corporation
High Court Of Kerala · (2010) 08 KL CK 0289
High Courts13 Aug 2010Dismissed
Ummer K. Vs The District Collecotr
High Court Of Kerala · (2010) 08 KL CK 0288
Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002 — Rule 27(3)
High Courts13 Aug 2010
Saraswathy Amma Vs Gopakumar C. and Others
High Court Of Kerala · (2010) 08 KL CK 0283
High Courts13 Aug 2010
Vipin Babu Vs Director General of Police, The Superintendent of Police (Rural) and The Station House Officer
High Court Of Kerala · (2010) 08 KL CK 0273
Penal Code, 1860 (IPC) — Section 380
High Courts13 Aug 2010Allowed
Muttil Chandran and T. Rajeesh Vs State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts13 Aug 2010Allowed
Subi K. Sudhan Vs State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Aug 2010
James Vs Grace Thomas
High Court Of Kerala · (2010) 3 KLT 874
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 14
High Courts13 Aug 2010
The Chief Secretary to Government, The Executive Engineer and The Superintendent of Police (Rural) Vs Khalid Mundappilly
High Court Of Kerala · (2010) 3 ILR (Ker) 699 : (2010) 3 KLT 757 : (2011) 1 RCR(Civil) 769 : (2011) 1 RCR(Civil) 769
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts13 Aug 2010
Leo J. Raj Vs The Kerala Public Service Commission and The District Officer, Kerala Public
High Court Of Kerala · (2010) 08 KL CK 0225
High Courts13 Aug 2010Dismissed
Moideen Vs Sub Inspector of Police
High Court Of Kerala · (2010) 3 ILR (Ker) 796 : (2010) 3 KLT 886 : (2010) 4 RCR(Criminal) 640
Criminal Procedure Code, 1973 (CrPC) — Section 3, 82, 82(1), 82(2), 82(3)General (Criminal) Rules, 1980 — Rule 16
High Courts13 Aug 2010Allowed
Carbon Dioxide P. Ltd. Vs Kerala Automobiles
High Court Of Kerala · (2010) 08 KL CK 0194
High Courts13 Aug 2010Dismissed
T.N. Prathapan Vs Sri Khalid Mundappilly
High Court Of Kerala · (2010) 08 KL CK 0186