High Courts20 Sept 2010
Vipin E.N. Vs Kannur University, The Controller of Examinations and The Principal, Sree Narayana Guru College
High Court Of Kerala · (2010) 09 KL CK 0418
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 49 of 128
High Courts20 Sept 2010
Ramshad A.K. Vs Cochin University of Science and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0417
High Courts20 Sept 2010
Anoopkumar K.V. Vs The Kannur University and The Controller of Examination
High Court Of Kerala · (2010) 09 KL CK 0416
High Courts20 Sept 2010
Nitin Jose and Others Vs The Mahatma Gandhi University and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0415
High Courts20 Sept 2010
Paul Mathew Vs The Mahathma Gandhi University and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0414
High Courts20 Sept 2010
Jeena Ajayan and Sanimol P.M. Vs Mahatma Gandhi University and Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0413
High Courts20 Sept 2010
Ashwin Abraham and Others Vs The University of Calicut and The Controller of Examinations
High Court Of Kerala · (2010) 09 KL CK 0412
High Courts20 Sept 2010Allowed
N.K. Raghavan Vs Union of India (UOI)
High Court Of Kerala · (2010) 09 KL CK 0411
High Courts20 Sept 2010Dismissed
V.P. Sameera Usman Vs E.C. Mammed Alias Cheriya Mammed
High Court Of Kerala · (2010) 09 KL CK 0340
Specific Relief Act, 1963 — Section 28
High Courts20 Sept 2010
Francis Vs Raphel
High Court Of Kerala · (2010) 09 KL CK 0339
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts20 Sept 2010
Muhammed Ali Vs Naushad Ali P.V. and Sister Superior
High Court Of Kerala · (2010) 09 KL CK 0295
High Courts20 Sept 2010Allowed
Parameswaran Pillai Vs K. Suresh, E. Saju Nelson and The Manager
High Court Of Kerala · (2010) 09 KL CK 0294
High Courts20 Sept 2010
K.H. Muhammed Yoosuf Vs Ajith Kumar and Others
High Court Of Kerala · (2010) 09 KL CK 0140
Headload Workers Rules, 1981 — Rule 26A
High Courts20 Sept 2010
Jaslet Vs The Assistant Commissioner of Police, Circle Inspector of Police, The Sub Inspector of Police and Bernard alias Benny
High Court Of Kerala · (2010) 09 KL CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts20 Sept 2010
Sasi Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0138
High Courts20 Sept 2010Dismissed
Puthumana Meenakshi Amma Vs Puthumana Kalliani Amma and Others
High Court Of Kerala · (2010) 09 KL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 22, Order 41 Rule 33Cochin Nair Act, 1095 — Section 64
High Courts20 Sept 2010Dismissed
Biodigital (P) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0058
Constitution of India, 1950 — Article 14
High Courts17 Sept 2010
M.J. Shaji Vs The Secretary, Muvattupuzha Municipality and Others
High Court Of Kerala · (2010) 09 KL CK 0428
High Courts17 Sept 2010
Preetha Vs Bhaskaran
High Court Of Kerala · (2011) 1 RCR(Civil) 260
Hindu Marriage Act, 1955 — Section 13(1), 23