High Courts17 Sept 2010Allowed
Sundar Raj Vs S. Sarasamma
High Court Of Kerala · (2010) 09 KL CK 0373
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 50 of 128
High Courts17 Sept 2010
K.M. Vikraman Nambiar Vs M. Sheeba
High Court Of Kerala · (2010) 09 KL CK 0345
Constitution of India, 1950 — Article 227
High Courts17 Sept 2010
Alocious Fernandez Vs J. Joosa Morias
High Court Of Kerala · (2010) 09 KL CK 0321
High Courts17 Sept 2010
Sujith K.T. and Saju K. Vs Mahatma Gandhi University, The Controller of Examinations and The Principal
High Court Of Kerala · (2010) 09 KL CK 0242
High Courts17 Sept 2010
Anila Babu and Sheri Mohan Vs State of Kerala and The Cochin Port Trust
High Court Of Kerala · (2010) 09 KL CK 0193
High Courts17 Sept 2010
S.R. Educational and Charitable Trust Vs The Union of India (UOI) and The Dental Council of India
High Court Of Kerala · (2010) 09 KL CK 0187
Dentists Act, 1948 — Section 10A
High Courts17 Sept 2010Dismissed
Moyish A.V., Preventive Officer, Sivasankaran P.G., Excise Guard, Excise, Haroon Rasheed M.A., Excise Guard and Ajayakumar C., Excise Guard, Excise Range Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0183
High Courts17 Sept 2010Allowed
N.N. Shibu Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0178
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 24(8)
High Courts17 Sept 2010Dismissed
K.K. Balan and Others Vs The State Election Commission and Others
High Court Of Kerala · (2010) 09 KL CK 0124
Kerala Panchayat Raj Act, 1994 — Section 10, 11
High Courts17 Sept 2010
A. Gokila Bai, Sekhar Industries Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0086
High Courts17 Sept 2010Allowed
Preetha, K. Vs N. Bhaskaran
High Court Of Kerala · (2011) 1 RCR(Civil) 260
Hindu Marriage Act, 1955 — Section 13(1), 23
High Courts17 Sept 2010Allowed
K. Preetha Vs N. Bhaskaran
High Court Of Kerala · AIR 2011 Ker 27 : (2011) 1 RCR(Civil) 260
Hindu Marriage Act, 1955 — Section 13(1), 23
High Courts17 Sept 2010Dismissed
Commissioner of Income Tax Vs OEN India Ltd.
High Court Of Kerala · (2011) 238 CTR 340 : (2011) 196 TAXMAN 131
Income Tax Act, 1961 — Section 35DDA, 37(1)
High Courts16 Sept 2010Allowed
Sivakumar Vs State of Kerala
High Court Of Kerala · (2010) 4 KLT 333
Kerala Municipality Building Rules, 1999 — Rule 143, 145, 146, 146(1), 146(4)
High Courts16 Sept 2010
M.C. Saju, M.C. James Subin, M.M. Chacko and M.C. Joseph Sijo Vs State of Kerala, The Tahsildar and The Village Officer
High Court Of Kerala · (2010) 09 KL CK 0403
High Courts16 Sept 2010Dismissed
Dr. R. Suresh Vs The Chairman
High Court Of Kerala · (2010) 09 KL CK 0395
Constitution of India, 1950 — Article 226Mahatma Gandhi University Act, 1985 — Section 63(6)
High Courts16 Sept 2010
M.M. Mary Vs The State of Kerala and The Director of Health Services
High Court Of Kerala · (2010) 09 KL CK 0382
High Courts16 Sept 2010
P.G. Kurup Vs Director General and Additional D.I.G. Cum Commandant
High Court Of Kerala · (2010) 09 KL CK 0381
High Courts16 Sept 2010Allowed
J.J. Jefferson Vs The Kerala State Electricity Board and The Chief Engineer (HRM)
High Court Of Kerala · (2010) 09 KL CK 0375
Electricity (Supply) Act, 1948 — Section 79