High Courts16 Sept 2010
Binu K.V. and Siju. K.G. Vs Kerala State Electricity Board, Chief Engineer, (H.R.M.), Kerala Public Service Commission and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0374
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 51 of 128
High Courts16 Sept 2010
K.K. Prakasan Vs Angamaly Chitty Fund (P) Ltd. and Others
High Court Of Kerala · (2010) 09 KL CK 0344
High Courts16 Sept 2010Allowed
Joseph Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 272
Arms Act, 1959 — Section 20, 27Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts16 Sept 2010Dismissed
Deepa Thomas and Others Vs Medical Council of India, University of Calicut and The Principal, Jubilee Medical Mission
High Court Of Kerala · (2010) 09 KL CK 0319
Constitution of India, 1950 — Article 142, 226Graduate Medical Education Regulations, 1997 — Regulation 5(2), 5(5)
High Courts16 Sept 2010
Smt. Muthu Mari Vs Munnar Grama Panchayath, President, Munnar Grama Panchayath and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0306
High Courts16 Sept 2010Allowed
Padmavathi Amma Vs The Special Tahsildar (L.A.) General Tvm and Others
High Court Of Kerala · (2010) 3 KLJ 849 : (2010) 4 KLT 721
Constitution of India, 1950 — Article 226
High Courts16 Sept 2010
Ravindran Vs Kinasseri Yatheemkana
High Court Of Kerala · (2011) 1 RCR(Civil) 257
Waqf Act, 1995 — Section 32(2), 60, 92, 93
High Courts16 Sept 2010
Madhu Kumar R., Driver and Others Vs State of Kerala, The Director General of Police and The Director
High Court Of Kerala · (2010) 09 KL CK 0287
High Courts16 Sept 2010
P.P. Abraham Vs Dr. K.C. Thomas
High Court Of Kerala · (2010) 09 KL CK 0263
Rent Control Act, 1965 — Section 11(10), 11(3), 11(8), 20
High Courts16 Sept 2010Dismissed
Nandakumar S. Vs The Kerala State Electricity Board and The Chief Engineer (Human Resources)
High Court Of Kerala · (2010) 09 KL CK 0207
Constitution of India, 1950 — Article 226
High Courts16 Sept 2010
Poyyil Sukumaran Vs Parambathkandy Keloth Kadeeja
High Court Of Kerala · (2010) 09 KL CK 0203
High Courts16 Sept 2010
Dr. Hareesh S., Assistant Surgeon Vs The Director of Health Services, The District Medical Officer of Health and The Medical Officer, Community Health
High Court Of Kerala · (2010) 09 KL CK 0198
High Courts16 Sept 2010
T. Prasannakumar Vs The Commissioner, The Director of Civil Supplies, The District Collector and The Taluk Supply Officer
High Court Of Kerala · (2010) 09 KL CK 0188
High Courts16 Sept 2010Dismissed
Shamin Sainudheen Vs Medical Council of India
High Court Of Kerala · (2010) 4 ILR (Ker) 183 : (2010) 4 KLT 103
Constitution of India, 1950 — Article 142, 226Graduate Medical Education Regulations, 1997 — Regulation 5(2), 5(5)
High Courts16 Sept 2010
State of Kerala and Another Vs K.J. Varkey and Others
High Court Of Kerala · (2011) 1 KLJ 200 : (2010) 4 KLT 274
High Courts16 Sept 2010Dismissed
Philomena Vs Vincent, Babu, Eliyamma and Greater Cochin Development Authority
High Court Of Kerala · (2010) 09 KL CK 0120
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts16 Sept 2010Allowed
Sajah @ Sajad Vs Sunila Kumari C.K. and Rohith
High Court Of Kerala · (2010) 09 KL CK 0102
High Courts16 Sept 2010
Abdulla Haji Vs Krishnan
High Court Of Kerala · (2010) 4 KLT 888 : (2011) 1 RCR(Rent) 113
High Courts16 Sept 2010Allowed
K.C. Abdulla Haji Vs Thekkeveettil Krishnan
High Court Of Kerala · (2011) 1 KLJ 25
High Courts16 Sept 2010Dismissed
Arun K., Jacob Cherian, Praveen A.L. and Sujith Kumar S.R. Vs Kerala Public Service Commission
High Court Of Kerala · (2010) 09 KL CK 0071