COURT ARCHIVE

High Court Of Kerala judgments, 2010

2,547 judgments · page 48 of 128

High Courts22 Sept 2010

Thushara L. Unni Vs The Manager, Perumal Kovil Devaswom, The Assistant Educational Officer, The District Educational Officer and State of Kerala

High Court Of Kerala · (2010) 09 KL CK 0332

Kerala Education Rules, 1959 — Rule 51A

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High Courts22 Sept 2010Dismissed

Sindhu R.P. Vs The Sub Inspector of Police, The Circle Inspector of Police and Smt. Indu

High Court Of Kerala · (2010) 09 KL CK 0177

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202

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High Courts22 Sept 2010

M.N. Parthasarathi Vs The Sub Inspector of Police, The S.P. Ernakulam (Rural) and State of Kerala

High Court Of Kerala · (2010) 09 KL CK 0176

Constitution of India, 1950 — Article 226

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High Courts22 Sept 2010

Salini Vs The Sub Inspector of Police and Head Load Workers (Commissioner of Income Tax U.)

High Court Of Kerala · (2010) 09 KL CK 0119

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High Courts22 Sept 2010Dismissed

P. Mujeeb Rahman Vs The Tribunal for Local Self Governemnt, M. Abdul Nadeer, The Ramanattukara Grama Panchayath and The Secretary

High Court Of Kerala · (2010) 09 KL CK 0093

Kerala Panchayat Raj Act, 1994 — Section 271S

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High Courts22 Sept 2010Dismissed

Noushad Vs The District Collector and Sub Inspector of Police

High Court Of Kerala · (2010) 09 KL CK 0092

Constitution of India, 1950 — Article 226

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High Courts22 Sept 2010Dismissed

K. Sathyan Vs The Secretary, Regional Transport and K.K. Babu

High Court Of Kerala · (2010) 09 KL CK 0091

Constitution of India, 1950 — Article 226Kerala Motor Vehicles Taxation Act, 1976 — Section 90

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High Courts22 Sept 2010Dismissed

Rotana Inns (P) Ltd. Vs State of Kerala, The Intelligence Officer and The Inspecting Assistant Commissioner

High Court Of Kerala · (2010) 09 KL CK 0030

Kerala General Sales Tax Act, 1963 — Section 45A

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High Courts22 Sept 2010

A.V. Mohammedunni Haji Vs K. Vijayan @ Vijayabhanu Kaprat and Others

High Court Of Kerala · (2010) 09 KL CK 0020

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High Courts20 Sept 2010Dismissed

United India Insurance Co. Ltd. Vs Velayudhan

High Court Of Kerala · (2011) ACJ 2288

Motor Vehicles Act, 1988 — Section 147, 147(1)

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High Courts20 Sept 2010

The Oriental Insurance Co. Ltd. Vs Radhakrishnan and A.S. Santhoshkumar

High Court Of Kerala · (2010) 09 KL CK 0443

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High Courts20 Sept 2010

Anto Vs George and Manager, Oriental Insurance Co. Ltd.

High Court Of Kerala · (2010) 09 KL CK 0442

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High Courts20 Sept 2010Dismissed

Raghavan Vs The Secretary

High Court Of Kerala · (2010) 09 KL CK 0431

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High Courts20 Sept 2010

Ramla Beevi Vs Sree Gokulam Chits Ad Finance Company, Nazarudeen and Shajeela

High Court Of Kerala · (2010) 09 KL CK 0430

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8

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High Courts20 Sept 2010Dismissed

State of Kerala Vs N.E. Abraham

High Court Of Kerala · (2010) 09 KL CK 0429

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High Courts20 Sept 2010

Smitha Mohandas Vs K.B. Joshiba

High Court Of Kerala · (2010) 09 KL CK 0425

Hindu Marriage Act, 1955 — Section 12, 12(1)

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High Courts20 Sept 2010Dismissed

Francis Manooran Vs State of Kerala and Others

High Court Of Kerala · (2010) 09 KL CK 0422

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High Courts20 Sept 2010

Prasanth Prasannan Vs M.G. University

High Court Of Kerala · (2010) 09 KL CK 0421

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High Courts20 Sept 2010

Jaganivasan Vs The Sub Divisional Magistrate and The Village Officer

High Court Of Kerala · (2010) 09 KL CK 0420

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High Courts20 Sept 2010

Miss. Lavanya Menon M. Vs The Vice Chancellor, The Controller of Examinations and The Principal, Jyothi Engineering College

High Court Of Kerala · (2010) 09 KL CK 0419

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