COURT ARCHIVE
Sikkim High Court judgments, 2026
110 judgments · page 6 of 6
High Courts20 Feb 2026
Tulshi Prasad Gupta Vs Muni Gupta And Ors
Sikkim High Court · (2026) 02 SIK CK 1760
High Courts19 Feb 2026
Union Of India And Ors. Vs State Of Sikkim And Others
Sikkim High Court · (2026) 02 SIK CK 1752
High Courts19 Feb 2026
Dawa Tamang Vs Maita Kumar Tamang@ Maitay And Another
Sikkim High Court · (2026) 02 SIK CK 1750
Code Of Civil Procedure, 1908 - Section 115
High Courts17 Feb 2026
Commissioner Of Central Goods And Services, Tax And Central Excise, Siliguri Commissionerate Vs M/S Sun Pharma Laboratories Limited
Sikkim High Court · (2026) 02 SIK CK 1744
High Courts17 Feb 2026
Nar Bahadur Chettri (Khatiwada) And Ano. Vs Devi Lall Khatiwada And Ors.
Sikkim High Court · (2026) 02 SIK CK 1742
Code Of Civil Procedure, 1908 - Section 100
High Courts13 Feb 2026Disposed Of
Tulsi Sharma Dhakal Vs State Of Sikkim & Ors
Sikkim High Court · (2026) 02 SIK CK 1732
High Courts11 Feb 2026Allowed
Rochan Pradhan Vs State Of Sikkim
Sikkim High Court · (2026) 02 SIK CK 1721
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii), 6, 31
High Courts09 Feb 2026
Branch Manager New India Assurance Company Ltd. Vs Gyandup Tshering Lepcha And Others
Sikkim High Court · (2026) 02 SIK CK 1724
High Courts29 Jan 2026
Siddarth Bhujel Vs State Of Sikkim & Ors
Sikkim High Court · (2026) 01 SIK CK 1810