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Sikkim High Court judgments, 2021

151 judgments · page 2 of 8

High Courts07 Dec 2021Dismissed

Serenity Trades Pvt. Ltd & Others Vs Union Of India & Others

Sikkim High Court · (2021) 12 SIK CK 0007

Contract Act, 1872 — Section 72Lotteries (Regulation) Rules, 2010 — Rule 2(f) , 3, 3(3), 3(3)(b), 3(11), 3(11)(a), 3(11)(b), 3(11)(c), 3(11)(d), 3(11)(e), 3(11)(f), 3(11)(g), 3(11)(h), 3(11)(i), 3(11)(j), 3(15), 3(16), 3(17), 4, 4(3)Constitution Of India, 1950 — Article 226
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High Courts03 Dec 2021Dismissed

Ganesh Sharma Alias Gelal Vs State Of Sikkim

Sikkim High Court · (2021) 12 SIK CK 0005

Code Of Criminal Procedure, 1973 — Section 439, 482Sikkim Anti Drugs Act, 2006 — Section 9(1)(c), 9(4), 18Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts19 Nov 2021Allowed

Cho Mingur Lepcha Vs State Of Sikkim

Sikkim High Court · (2021) 11 SIK CK 0009

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(j)(ii), 5(l), 6Indian Penal Code, 1860 — Section 375, 376, 511Code Of Criminal Procedure, 1973 — Section 164, 313
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High Courts12 Nov 2021Allowed

Pema Tshering Bhutia Vs State Of Sikkim

Sikkim High Court · (2021) 11 SIK CK 0005

Code Of Criminal Procedure, 1973 — Section 389, 389(1), 439Indian Penal Code, 1860 — Section 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7
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High Courts01 Nov 2021Disposed Of

M/s Thomas Enterprises & Others Vs M/s Yuksom Breweries Limited

Sikkim High Court · (2021) 11 SIK CK 0001

Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(i), 3, 5(1), 6, 12, 12A, 13Arbitration And Conciliation Act, 1996 — Section 5, 12A, 13, 15(2), 16, 16(2), 16(3), 30(4)Code Of Civil Procedure, 1908 — Order 51, Rule 1, Order 51, 2
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