High Courts03 Mar 2011Dismissed
Branch Manager, New India Assurance Co. Ltd. Vs Jasu Subba and Others
Sikkim High Court · (2012) ACJ 988
COURT ARCHIVE
Sikkim High Court judgments, 2011
23 judgments · page 2 of 2
High Courts21 Feb 2011Allowed
Smt. Durga Maya Pradhan, Sh. Dhan Bahadur Pradhan and Sh. Kumar Pradhan Vs Shri Ghambir Singh Mangar and The Branch Manager, New India Assurance Co. Ltd.
Sikkim High Court · (2011) 2 TAC 5