High Courts04 Jul 2013Allowed
The Oriental Insurance Co. Ltd. Vs Salam, Suresh Kumar and Indhumath
High Court Of Kerala · (2013) 07 KL CK 0078
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,096 of 2,720
High Courts04 Jul 2013Dismissed
Kerala Private Medical College Management Association Vs Admission Supervisory Committee
High Court Of Kerala · (2013) 3 ILR (Ker) 465 : (2013) 3 KLJ 505 : (2013) 3 KLT 316
Constitution of India, 1950 — Article 141, 226, 30Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts04 Jul 2013
Aniamma and Others Vs Special Tahsildar and Others
High Court Of Kerala · (2013) 3 KHC 422 : (2013) 3 KLJ 565
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts04 Jul 2013Dismissed
United India Insurance Company Limited Vs Anil Kumar and Others
High Court Of Kerala · (2014) 1 ACC 878 : (2014) ACJ 1 : (2014) 1 AnWR 335 : (2013) 3 ILR (Ker) 444 : (2013) 3 KLJ 339 : (2013) 3 KLT 732
Motor Vehicles Act, 1988 — Section 110(1), 140, 144, 147, 149(1)
High Courts04 Jul 2013
Commissioner of Customs Vs Samrat Industries and Another
High Court Of Kerala · (2014) 1 KLJ 851
High Courts04 Jul 2013
Commissioner of C. Ex. Vs Cell Tours and Travels Pvt. Ltd.
High Court Of Kerala · (2014) 34 STR 574
High Courts03 Jul 2013Disposed Off
M. Venugopalan Nair Vs Managing Director
High Court Of Kerala · (2013) 4 KHC 627
High Courts03 Jul 2013Disposed Off
Venugopalan Nair M. and Others Vs Managing Director, KSRTC, Tvm and Another
High Court Of Kerala · (2013) 4 KHC 627
High Courts03 Jul 2013
Narayanan Namboodiri, T. P. Vs Commissioner, Malabar Devaswom Board and Others
High Court Of Kerala · (2013) 3 ILR (Ker) 712 : (2013) 3 KHC 291 : (2013) 3 KLJ 718
High Courts03 Jul 2013Dismissed
Azzi Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 260 : (2013) 4 KLJ 445 : (2013) 4 KLT 439
High Courts03 Jul 2013Dismissed
K. Sasidharan Vs M. Raveendran and The Commissioner For Workmen''s Compensation and Deputy Labour Commissioner
High Court Of Kerala · (2013) 07 KL CK 0157
Workmens Compensation Act, 1923 — Section 22, 30
High Courts03 Jul 2013
Ravindran Pillai Vs Sreejith and United India Insurance Company Ltd.
High Court Of Kerala · (2013) 07 KL CK 0156
High Courts03 Jul 2013Disposed Off
P.V. Joseph, President, Kannankara Service Co-operative Bank Ltd. and Kannankara Service Co-operative Bank Ltd. Vs Joint Registrar of Co-operative Societies (General), Assistant Registrar of Co-operative Societies (General) and P. Sarngadharan, Deputy Registrar
High Court Of Kerala · (2013) 07 KL CK 0140
Kerala Co-operative Societies Act, 1969 — Section 32
High Courts03 Jul 2013
India Motor Parts and Accessories Ltd. Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 256 : (2013) 3 KLT 496
Kerala Value Added Tax Act, 2003 — Section 6, 6(1), 94
High Courts03 Jul 2013
The National Insurance Company Ltd. Vs Annie Margarat. P. and Others
High Court Of Kerala · (2013) 07 KL CK 0113
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Jul 2013Disposed Off
Francis John Alappatt Vs P.B. Jayan, Arunan P.B. and The Branch Manager
High Court Of Kerala · (2013) 07 KL CK 0100
High Courts03 Jul 2013Disposed Off
S. Reghu Vs National Insurance Co. Ltd.
High Court Of Kerala · (2013) 07 KL CK 0099
High Courts03 Jul 2013Dismissed
Silvi Thomas Vs Anish @ Manoj, P.S. Pappachan and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2013) 07 KL CK 0098
High Courts03 Jul 2013Dismissed
D. Manikuttan Vs The State of Kerala and Others
High Court Of Kerala · (2013) 07 KL CK 0064
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 143, 34, 420, 467
High Courts03 Jul 2013
Fanco Anto. V Vs Federal Bank Ltd. and The Authorized Officer
High Court Of Kerala · (2013) 07 KL CK 0045