High Courts08 Jul 2013
Thurayilkunnu Action Council Vs Karunagappallymunicipality and Others
High Court Of Kerala · (2013) 07 KL CK 0146
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,095 of 2,720
High Courts08 Jul 2013Disposed Off
Ajithjan T.K. Vs K.K. Sasi, Prathapan and The National Insurance Company Ltd.
High Court Of Kerala · (2013) 07 KL CK 0145
High Courts08 Jul 2013
Mathai, M.M. Vs Assistant Registrar of Co-operative Societies (General) and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 268 : (2013) 4 KLT 91
High Courts08 Jul 2013Dismissed
P.K. Koyakutty Vs State of Kerala and Moitheen
High Court Of Kerala · (2013) 07 KL CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Jul 2013Disposed Off
J. Muktha Bai, Sudha N. Shenoy and Sunil N. Shenoy Vs Managing Director and Muthaiah
High Court Of Kerala · (2013) 07 KL CK 0125
High Courts08 Jul 2013Disposed Off
Abraham Jacob Vs P.P. Thomas
High Court Of Kerala · (2013) 07 KL CK 0123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106Constitution of India, 1950 — Article 227
High Courts08 Jul 2013Disposed Off
Fathimath Zuhra Vs The Syndicate Bank and B.M. Aboobacker
High Court Of Kerala · (2013) 07 KL CK 0117
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(4)
High Courts08 Jul 2013
Mohanachandran Nair, B. Vs State Co-operative Election Commission and Others
High Court Of Kerala · (2013) 3 ILR (Ker) 434 : (2013) 3 KHC 473 : (2013) 3 KLJ 578 : (2013) 3 KLT 506
Constitution of India, 1950 — Article 324, 324(1)
High Courts08 Jul 2013Allowed
Muhammad Ali @ B. Ali Vs State of Kerala and C.M. Khadeeja
High Court Of Kerala · (2013) 07 KL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Jul 2013Disposed Off
Santhosh Vs The Chief Executive Officer, Motor Workers Welfare Fund Board, The District Executive Officer, Motor Workers Welfare Fund Board and The Joint Regional Transport Officer
High Court Of Kerala · (2013) 07 KL CK 0031
High Courts05 Jul 2013Dismissed
State of Kerala Vs Jose
High Court Of Kerala · (2013) 4 KLJ 266 : (2013) 3 KLT 412
Kerala Stamp Act, 1959 — Serial No. 42
High Courts05 Jul 2013Partly Allowed
Balakrishnan Vs T.M. Subair, Smithlal K. and National Insurance Co. Ltd.
High Court Of Kerala · (2013) 07 KL CK 0096
High Courts05 Jul 2013Disposed Off
Housing Development Finance Corporation Ltd. Vs Government of Kerala
High Court Of Kerala · (2013) 4 BC 714 : (2013) 3 ILR (Ker) 424 : (2013) 3 KHC 85 : (2013) 3 KLJ 318 : (2013) 3 KLT 366
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 14, 14(1), 14(2)
High Courts05 Jul 2013
Nikhil. P.C., Ragesh and Raghul Vs State of Kerala
High Court Of Kerala · (2013) 07 KL CK 0027
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 20
High Courts04 Jul 2013
Jomon Puthenpurackal Vs Joy Kaitharath and Others
High Court Of Kerala · (2013) 3 KHC 238
High Courts04 Jul 2013Disposed Off
Treasa Bency Vs Preceline George
High Court Of Kerala · (2013) 3 DMC 319 : (2013) 4 KLJ 222 : (2013) 3 KLT 414
Civil Procedure Code, 1908 (CPC) — Section 34Divorce Act, 1869 — Section 18Evidence Act, 1872 — Section 14, 65
High Courts04 Jul 2013
Castlerock Projects and Developers Pvt. Ltd. Vs Revenue Divisional Officer
High Court Of Kerala · (2013) 3 KHC 219 : (2013) 3 KLT 545
Kerala Conservation of Paddy Land and Wetland Rules, 2008 — Rule 4(2)
High Courts04 Jul 2013Dismissed
Fathima Memorial Educational Trust Vs The University of Kerala and The Commissioner for Entrance Examination Housing Board Building
High Court Of Kerala · (2013) 07 KL CK 0130
Constitution of India, 1950 — Article 14, 19(1)(g), 30(1)
High Courts04 Jul 2013Disposed Off
Abdul Kareem. K.T. Vs Saifudheen, Ismail Riju Kurikkal alias Ismail Kurikkal and The Oriental Insurance Company Ltd.
High Court Of Kerala · (2013) 07 KL CK 0114
High Courts04 Jul 2013Allowed
Thresia Vs United India Insurance Co. Ltd.
High Court Of Kerala · (2013) 07 KL CK 0097