High Courts11 Jul 2013
Indian Rare Earths Ltd. Vs John
High Court Of Kerala · (2014) 140 FLR 499 : (2013) 4 KLT 430 : (2014) LabIC 332 : (2014) LLR 43
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,094 of 2,720
High Courts10 Jul 2013
Vijayan Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 772 : (2013) 3 KLJ 634
Constitution of India, 1950 — Article 14, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 2, 2(o), 313, 36Evidence Act, 1872 — Section 6
High Courts10 Jul 2013
Manissery Mariyumma and Others Vs Govinda, A. and Others
High Court Of Kerala · (2014) 1 ACC 789 : (2013) 3 ILR (Ker) 410 : (2013) 3 KHC 479 : (2013) 3 KLJ 574 : (2013) 3 KLT 595
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts10 Jul 2013Dismissed
Shaji Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 2029 : (2014) 1 KLJ 33
High Courts10 Jul 2013Partly Allowed
Sajan C.T. Vs United India Insurance Company Ltd.
High Court Of Kerala · (2013) 07 KL CK 0149
High Courts10 Jul 2013Dismissed
United India Insurance Company Ltd. Vs Kasthurbhai and Others
High Court Of Kerala · (2013) 3 KHC 385
High Courts10 Jul 2013Dismissed
Ashish Arora Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 1189 : (2014) 1 ILR (Ker) 113 : (2013) 3 KLJ 624 : (2013) 3 KLT 429
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 267, 41Customs Act, 1962 — Section 107, 108
High Courts09 Jul 2013
Chandran Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 4649 : (2013) 3 ILR (Ker) 739 : (2013) 3 KHC 312 : (2013) 3 KLJ 482
Evidence Act, 1872 — Section 9Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 54
High Courts09 Jul 2013
Jithin M.V. Vs I.P. Sambasivan, Ummark and Manager
High Court Of Kerala · (2013) 07 KL CK 0148
High Courts09 Jul 2013Allowed
K.O. Joseph Vs The Commissioner of Land Revenue and The District Collector
High Court Of Kerala · (2013) 07 KL CK 0147
High Courts09 Jul 2013Allowed
Mohammed Haneefa Vs Saudath Asharaf
High Court Of Kerala · (2013) 3 ILR (Ker) 579 : (2013) 3 KHC 104 : (2013) 3 KLJ 386 : (2013) 3 KLT 370
Constitution of India, 1950 — Article 102, 103(1), 103(2), 136, 226Income Tax Act, 1961 — Section 80P, 81Kerala Panchayat Raj Act, 1994 — Section 102, 11, 139, 3, 35
High Courts09 Jul 2013
James Varghese Vs State of Kerala
High Court Of Kerala · (2013) 4 ARBLR 294 : (2013) 4 KLJ 388 : (2013) 3 KLT 605
Constitution of India, 1950 — Article 246, 246(1), 246(2), 253, 254
High Courts09 Jul 2013
Kurien E. Kalathil Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR (Ker) 719 : (2014) 1 KHC 433 : (2014) 1 KLT 620
High Courts09 Jul 2013Dismissed
Devasena Vs Shaji, Anil Kumar and The Divisional Manager
High Court Of Kerala · (2013) 07 KL CK 0040
High Courts09 Jul 2013Allowed
Radha, Subhaja, Suresan Alias Suresh and Sudhakaran Vs The District Collector
High Court Of Kerala · (2013) 07 KL CK 0030
Land Acquisition Act, 1894 — Section 23, 30, 4(1)
High Courts09 Jul 2013
Devaki Vs Subramanian
High Court Of Kerala · (2013) 3 KHC 430 : (2013) 4 KLJ 328 : (2013) 3 KLT 966
High Courts08 Jul 2013
National Insurance Company Ltd. Vs Subhash N. Chandrabose
High Court Of Kerala · (2014) 1 ACC 812 : (2014) 1 ILR (Ker) 23 : (2014) 1 KLJ 249 : (2014) 1 KLT 6
High Courts08 Jul 2013
Ajith Chandran Vs University of Kerala and Others
High Court Of Kerala · (2013) 4 KLJ 670
High Courts08 Jul 2013
Rasheed Vs District Collector
High Court Of Kerala · (2013) 3 ILR (Ker) 514 : (2013) 3 KHC 378 : (2013) 3 KLT 631
Kerala Motor Vehicles Taxation Act, 1976 — Section 5Kerala Motor Vehicles Taxation Rules, 1975 — Rule 10
High Courts08 Jul 2013Allowed
Sreekumar Vs Abdeen
High Court Of Kerala · (2013) 4 ACC 233 : (2013) 3 ILR (Ker) 530 : (2013) 3 KHC 329 : (2013) 3 KLJ 467 : (2013) 3 KLT 542
Motor Vehicles Act, 1988 — Section 174, 175