High Courts19 Jul 2013
Rimi Albi Vs Kerala State Co-operative Bank
High Court Of Kerala · (2013) 3 KHC 587 : (2013) 3 KLJ 834 : (2013) 3 KLT 769
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,092 of 2,720
High Courts18 Jul 2013
S. Girish Vs State of Kerala
High Court Of Kerala · (2014) 2 RCR(Criminal) 279
High Courts18 Jul 2013
Fasalu Rahiman, V. Vs Manager, B.T.M. Higher Secondary School and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 96 : (2013) 3 KHC 675
High Courts18 Jul 2013
Ayyappan Pillai and Others Vs State of Kerala
High Court Of Kerala · (2013) 3 KLJ 561
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149
High Courts18 Jul 2013Disposed Off
Vidhuran Yooda Thadevoos Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2014) 1 ACC 760 : (2014) ACJ 90 : (2013) 3 KLJ 810 : (2013) 3 KLT 629
High Courts18 Jul 2013Dismissed
Aneesh A.P. Vs KPSC and Others
High Court Of Kerala · (2013) 3 KHC 749
High Courts18 Jul 2013Allowed
Manojan Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 642 : (2014) 1 RCR(Criminal) 926
High Courts18 Jul 2013
Indus Towers Ltd. Vs Sub Inspector of Police
High Court Of Kerala · (2013) 3 ILR (Ker) 755 : (2013) 3 KHC 653 : (2013) 3 KLT 828
High Courts18 Jul 2013
Babychan Mulangasseri Vs State Election Commission
High Court Of Kerala · (2013) 3 KHC 248 : (2013) 3 KLJ 803 : (2013) 3 KLT 633
Kerala Local Authorities (Prohibition of Defection) Act, 1999 — Section 3(1)(a), 4
High Courts17 Jul 2013
P.K. Gangadharan and Others Vs Vallikunnam H.M.I. Vividhoddesa Sahakarana Sanghom and Others
High Court Of Kerala · (2014) 2 KLJ 421
High Courts17 Jul 2013Allowed
Gopalakrishnan Vs Food Inspector
High Court Of Kerala · (2014) 1 CCR 93 : (2013) CriLJ 4031 : (2013) 4 ILR (Ker) 780 : (2013) 3 KHC 275 : (2013) 3 KLJ 401 : (2013) 3 KLT 455
Prevention of Food Adulteration Act, 1954 — Section 13(2), 23, 23(1A)(ee), 23(1A)(hh)
High Courts17 Jul 2013
Narayanan Pandarathil Vs Vasudevan Pillai
High Court Of Kerala · (2013) 3 ILR (Ker) 464 : (2013) 3 KHC 335 : (2013) 3 KLJ 623 : (2013) 3 KLT 517
Civil Procedure Code, 1908 (CPC) — Section 92Kerala High Court Act, 1958 — Section 3(13)(b)
High Courts17 Jul 2013
Kunju Muhammed Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 436 : (2013) 3 KLT 472
Constitution of India, 1950 — Article 21, 226
High Courts16 Jul 2013
B.T. Martin and Another Vs The State Transport Appellate Tribunal and Others
High Court Of Kerala · (2013) 4 KLJ 723
High Courts16 Jul 2013
Elizabeth George and Another Vs Deputy Chief Engineer and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 416 : (2013) 3 KHC 686 : (2013) 4 KLJ 20
High Courts16 Jul 2013
Joseph Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 671 : (2013) 4 KHC 233 : (2013) 3 KLT 707
Mental Health Act, 1987 — Section 15, 16, 17, 19
High Courts16 Jul 2013
Momin Mulla Vs Sub Inspector of Police
High Court Of Kerala · (2014) 2 CCR 245 : (2013) 3 KHC 175 : (2013) 3 KLJ 437 : (2013) 3 KLT 467
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreigners Act, 1946 — Section 13, 14, 2(a)Passports Act, 1967 — Section 3
High Courts16 Jul 2013
Bhaskaran Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 747 : (2013) 3 KHC 258 : (2013) 3 KLJ 619
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428
High Courts15 Jul 2013Dismissed
Sathiyamma Vs Gayathri and Others
High Court Of Kerala · (2013) 3 KHC 322 : (2013) 4 KLJ 233