High Courts25 Jul 2013
Aminakutty Vs Haj Committee of India
High Court Of Kerala · (2013) 3 KLJ 741 : (2013) 3 KLT 684
Constitution of India, 1950 — Article 14, 25, 26
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,090 of 2,720
High Courts25 Jul 2013
Narayanan Nair Vs Kerala State Electricity Board
High Court Of Kerala · (2013) 3 ILR (Ker) 631 : (2013) 3 KHC 392 : (2013) 3 KLT 688
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Constitution of India, 1950 — Article 226Kerala Land Reforms Act, 1963 — Section 103
High Courts25 Jul 2013
Prashant J. Mehta Vs Directorate of Revenue Intelligence
High Court Of Kerala · (2013) 297 ELT 493 : (2013) 4 KLJ 1 : (2013) 3 KLT 764
High Courts25 Jul 2013Dismissed
Anil Kumar Vs Kerala Public Service Commission
High Court Of Kerala · (2014) 2 KLT 1000
High Courts25 Jul 2013
Special Tahsildar (L.A.) Vs Mathew
High Court Of Kerala · (2013) 3 ILR (Ker) 628 : (2013) 3 KHC 454 : (2013) 3 KLJ 794 : (2013) 3 KLT 701
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 Jul 2013Dismissed
Musthaffa C.S. Vs Dr. J. Prasad and Others
High Court Of Kerala · (2013) 3 KHC 607 : (2013) LabIC 4103
High Courts24 Jul 2013
Sarojini Gopalan Vs Indian Bank (M/s.), Thrissur
High Court Of Kerala · (2013) 4 KHC 381
High Courts24 Jul 2013Disposed Off
Satheesh Kumar Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 568 : (2013) 3 KHC 271 : (2013) 3 KLJ 631 : (2013) 3 KLT 538
Kerala Medical Officers Admission to Post Graduate Courses under Service Quota Act, 2008 — Section 5(4)
High Courts23 Jul 2013Dismissed
Travancore Devaswom Board Vs Deputy Examiner, Local Fund Audit
High Court Of Kerala · (2013) 3 KHC 652
High Courts23 Jul 2013Dismissed
The Metal Industries Ltd. Vs Geetha Parangath
High Court Of Kerala · (2013) 3 KLT 992
High Courts23 Jul 2013Disposed Off
Rajeesh Vs T. Ammedkoya, New India Assurance Co. Ltd., P.P. Komalavally and The Oriental Insurance Company Limited
High Court Of Kerala · (2013) 07 KL CK 0165
High Courts23 Jul 2013Disposed Off
Rajan Vs P.J. Benzigar, K.C. Alexander and The Manager, Oriental Insurance Co. Ltd.
High Court Of Kerala · (2013) 07 KL CK 0164
High Courts23 Jul 2013
Moosa Keyi, C.K.P. and Others Vs Tellicherry Municipality and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 100 : (2013) 4 KLJ 397
High Courts23 Jul 2013
Moideen Koya Vs Girish Kumar
High Court Of Kerala · AIR 2014 Ker 30 : (2013) 3 KHC 396 : (2013) 3 KLJ 702 : (2013) 3 KLT 616
Transfer of Property Act, 1882 — Section 105
High Courts23 Jul 2013Allowed
The Deputy Superintendent of Police (Rural), The Superintendent of Police (Rural) and The Sub Inspector of Police Vs Sebastian B., Central Industrial Security Force and The Assistant Inspector of General (Training Sector)
High Court Of Kerala · (2013) 07 KL CK 0133
High Courts23 Jul 2013Partly Allowed
Dharmappa Shettingara @ Narayana Shettigara Vs State of Kerala and Station House Officer
High Court Of Kerala · (2013) 07 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts23 Jul 2013Allowed
Shibu Mathew Vs State of Kerala
High Court Of Kerala · (2013) 07 KL CK 0080
Land Acquisition Act, 1894 — Section 4(1)
High Courts23 Jul 2013
Venugopal Vs Aneesh Kumar
High Court Of Kerala · (2013) 3 KHC 490 : (2013) 4 KLJ 97 : (2013) 3 KLT 717
General Clauses Act, 1897 — Section 2(41), 3, 3(29), 4A, 4A(1)Guruvayoor Devaswom Act, 1978 — Section 14, 14(1)
High Courts23 Jul 2013Disposed Off
Kamala M. Vs Pallithodi Retnakaran, Panagavil Valaru and Shanmughan
High Court Of Kerala · (2013) 07 KL CK 0005
Constitution of India, 1950 — Article 227