High Courts01 Aug 2013
The Oriental Insurance Co. Ltd. Vs Kumari Bindu L. and Radhakrishnan
High Court Of Kerala · (2013) 08 KL CK 0054
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,089 of 2,720
High Courts01 Aug 2013
Bipin T.K. Vs M.D. Augustine and State of Kerala
High Court Of Kerala · (2013) 08 KL CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139
High Courts31 Jul 2013Dismissed
Anil Kumar (Dr.) and Another Vs Dr. Satheesh Kumar P.K. and Others
High Court Of Kerala · (2013) 3 KHC 575
Kerala Medical Officers Admission to Post Graduate Courses under Service Quota Act, 2008 — Section 3, 4
High Courts30 Jul 2013
Julias Nikhithas Vs Inspector General of Police
High Court Of Kerala · (2013) 3 ILR (Ker) 708 : (2013) 3 KHC 420 : (2013) 3 KLT 623
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 15(1), 15(2)
High Courts30 Jul 2013
Sacred Heart Convent Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR (Ker) 104 : (2013) 3 KHC 674 : (2013) 4 KLJ 350 : (2013) 3 KLT 954
Kerala Building Tax Act, 1975 — Section 3(1)
High Courts29 Jul 2013Disposed Off
Ruby Soney Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 KHC 556 : (2014) 1 KLJ 712 : (2014) 1 KLT 198
High Courts29 Jul 2013
Jacob Mathew and Others Vs State of Kerala and Another
High Court Of Kerala · (2013) 3 ILR (Ker) 547 : (2013) 3 KHC 465 : (2013) 3 KLJ 823
Criminal Procedure Code, 1973 (CrPC) — Section 198, 205, 482Penal Code, 1860 (IPC) — Section 34, 499, 500
High Courts29 Jul 2013
Faizal Eroth and Another Vs Venkalath Raveendran and Another
High Court Of Kerala · (2013) 3 ILR (Ker) 603 : (2013) 3 KHC 407 : (2013) 3 KLT 1041
High Courts29 Jul 2013Dismissed
Shalu Menon @ Shalu Venugopal Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 317
High Courts29 Jul 2013
Jose Sebastian Vs State of Kerala and Others
High Court Of Kerala · (2013) 3 LLN 681
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Jul 2013Allowed
N.K. Ramakrishnan Vs M.S. Younis
High Court Of Kerala · (2013) 4 KHC 701
High Courts26 Jul 2013Allowed
Ramakrishnan N.K. Vs M.S. Younis and Another
High Court Of Kerala · (2013) 4 KHC 701
High Courts26 Jul 2013
Rajan Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 448 : (2013) 3 KLJ 751 : (2013) 3 KLT 654
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts26 Jul 2013Disposed Off
K.M.C.T. Dental College Vs State of Kerala
High Court Of Kerala · (2013) 3 KLT 671
Constitution of India, 1950 — Article 19(6), 226, 30(1)
High Courts25 Jul 2013
Union of India and Others Vs Kasaragod District Parallel College Association and Another
High Court Of Kerala · (2013) 3 KHC 509 : (2013) 4 KLJ 5 : (2013) 4 KLT 741 : (2014) 34 STR 327
High Courts25 Jul 2013Dismissed
Fenny Vs State of Kerala
High Court Of Kerala · (2013) 3 KLJ 551 : (2013) 3 KLT 528 : (2013) 4 LLN 674
Constitution of India, 1950 — Article 226, 254(2)
High Courts25 Jul 2013
Ratheesh and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 3 ILR (Ker) 827 : (2013) 4 KLJ 120 : (2013) 3 KLT 840
High Courts25 Jul 2013
Chellamma Bhargavi Amma and Others Vs Vasantha Kumar, N. and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 141