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High Court Of Kerala judgments

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High Courts14 Aug 2013

Noushad Abbas and Another Vs Commissioner of Commercial Taxes and Others

High Court Of Kerala · (2013) 3 ILR (Ker) 684 : (2013) 3 KHC 589 : (2013) 3 KLJ 773 : (2013) 66 VST 329

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2)Kerala General Sales Tax Act, 1963 — Section 10(1), 10(3), 11(2), 17(3), 23Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34(1)
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High Courts13 Aug 2013Allowed

Venu Vs State Bank of India

High Court Of Kerala · (2014) 1 BC 478 : (2013) 116 CLA 120 : (2013) 3 ILR (Ker) 638 : (2013) 3 KHC 485 : (2013) 3 KLT 691

Banking Regulation Act, 1949 — Section 21, 21(3), 35AConstitution of India, 1950 — Article 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17
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