High Courts29 Aug 2013Allowed
Surendran and Another Vs State of Kerala
High Court Of Kerala · (2013) 4 ILR (Ker) 943 : (2013) 3 KHC 780
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,085 of 2,720
High Courts29 Aug 2013
The Fertilizers and Chemicals, Travancore Ltd. Vs Sebastian K. John and Others
High Court Of Kerala · (2014) 140 FLR 857 : (2014) 1 KLJ 208 : (2014) LLR 72
High Courts29 Aug 2013
George Joseph Vs State of Kerala
High Court Of Kerala · (2013) 4 ILR (Ker) 362 : (2013) 3 KHC 880 : (2013) 4 KLJ 290 : (2013) 4 KLT 12
High Courts27 Aug 2013
Gopinathan G. Vs Assistant Executive Engineer, KSEB, Ernakulam and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 951 : (2013) 4 KHC 493 : (2013) 4 KLJ 534 : (2013) 4 KLT 455
High Courts27 Aug 2013
Fathima Shirin Vs Joint Regional Transport Officer
High Court Of Kerala · (2013) 4 ILR (Ker) 92 : (2013) 3 KHC 714 : (2013) 3 KLT 945 : (2014) 70 VST 248
High Courts27 Aug 2013
R. Subbaraj Vs S. Pandiyammal and Another
High Court Of Kerala · (2013) 4 KHC 593 : (2013) 4 KLJ 545 : (2013) 4 KLT 872 : (2014) 1 RCR(Civil) 777 : (2014) 1 RCR(Rent) 9
High Courts26 Aug 2013
Manoj Kumar, R. Vs Saranya Mahesh and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 851 : (2013) 4 KHC 678 : (2013) 4 KLJ 757 : (2013) 4 KLT 888
High Courts26 Aug 2013Allowed
Abdul Salam Vs State of Kerala
High Court Of Kerala · (2014) 1 DMC 190 : (2013) 4 KHC 196 : (2013) 4 KLT 289
High Courts26 Aug 2013Partly Allowed
Kiran Global Chems Limited Vs State of Kerala, The Kerala Minerals and Metals Ltd. and Shanti Chemical Works
High Court Of Kerala · (2013) 08 KL CK 0073
High Courts26 Aug 2013Disposed Off
Madhusoodanan Nair Vs The Sub Registrar, Alappuzha
High Court Of Kerala · (2013) 4 KHC 232 : (2013) 4 KLJ 425 : (2013) 4 KLT 348
High Courts26 Aug 2013Allowed
Vincent Vs Augustine
High Court Of Kerala · (2013) 3 KHC 738 : (2013) 4 KLJ 107 : (2013) 3 KLT 1011
High Courts23 Aug 2013
Managing Director, K.S.R.T.C. Vs Secretary, Regional Transport Authority and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 305 : (2013) 3 KHC 820
High Courts23 Aug 2013Disposed Off
Wilson Vs Vasantha Kumar and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 893 : (2013) 3 KHC 764
High Courts23 Aug 2013
Vijayan, A.A. Vs High Court of Kerala and Another
High Court Of Kerala · (2013) 4 ILR (Ker) 39 : (2013) 4 KLJ 44 : (2013) LabIC 4394
High Courts23 Aug 2013
Prima Beverages (P) Limited Vs Assistant Commissioner (Assmt.)
High Court Of Kerala · (2014) 71 VST 421
High Courts23 Aug 2013
Thomas Vs Ponnama Thomas
High Court Of Kerala · (2014) 1 DMC 346 : (2013) 4 ILR (Ker) 471 : (2013) 3 KHC 866 : (2013) 4 KLT 43
High Courts23 Aug 2013
Tenny Joppen Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 706 : (2013) 3 KLT 819
High Courts23 Aug 2013Partly Allowed
Thomas Vs District Collector
High Court Of Kerala · (2014) 264 CTR 437 : (2013) 3 ILR (Ker) 950 : (2013) 3 KHC 882 : (2013) 4 KLJ 331 : (2013) 3 KLT 941
High Courts21 Aug 2013Partly Allowed
Payyannur Sree Subrahmanya Swami Kshethrodharana Samithi and Another Vs Malabar Devaswom Board and Others
High Court Of Kerala · (2013) 3 KHC 849 : (2013) 4 KLT 94